High Courts11 Mar 2015Disposed off
Rakesh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0205
Constitution of India, 1950 - Article 14, 16, 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 151 of 197
High Courts11 Mar 2015Allowed
Ashok Kumar Gogia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 843
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 499, 500, 506
High Courts11 Mar 2015
Vijay Kumar Kaura and Others Vs U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts11 Mar 2015Dismissed
Market Committee Bhiwani and Others Vs Sita Ram
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0165
High Courts11 Mar 2015Dismissed
Mam Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0155
Constitution of India, 1950 - Article 14, 16
High Courts11 Mar 2015Allowed
Sampat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Prevention of Corruption Act, 1988 - Section 13, 13(1)(a), 13(2), 7
High Courts11 Mar 2015Allowed
Jagbir Singh Vs Nisha
Punjab And Haryana At Chandigarh · AIR 2015 P&H 156
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 9Penal Code, 1860 (IPC) - Section 354-A, 406, 498A, 498-A
High Courts11 Mar 2015Dismissed
Basta Singh Vs Joginder Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0133
Evidence Act, 1872 - Section 68, 69Hindu Succession Act, 1956 - Section 8(a)Succession Act, 1925 - Section 63, 68
High Courts11 Mar 2015Dismissed
Punna Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 548
Civil Procedure Code, 1908 (CPC) - Section 100, 100 (1), 80Haryana Ceiling on Land Holdings Act, 1972 - Section 12 (3 ), 12 (3), 12(3), 18 (1), 33Punjab Courts Act, 1918 - Section 41
High Courts11 Mar 2015Disposed off
Ramu Dass and Others Vs Rajinder and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0126
High Courts11 Mar 2015Dismissed
Jasbir Singh Vs Parmod Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0125
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 112, 114
High Courts11 Mar 2015Dismissed
Satpal Goel Vs Surinchala Handa
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0124
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts11 Mar 2015Dismissed
Banarsi Das Vs Prabhati Devi and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0123
High Courts11 Mar 2015Dismissed
Sant Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A, 304-A, 337Probation of Offenders Act, 1958 - Section 4
High Courts11 Mar 2015Dismissed
Jagjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 313, 319Penal Code, 1860 (IPC) - Section 323, 406, 494, 498-A
High Courts11 Mar 2015Allowed
Angrez Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 174, 482Penal Code, 1860 (IPC) - Section 302, 364
High Courts11 Mar 2015Allowed
Bhola Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 55, 57
High Courts11 Mar 2015Allowed
State of Punjab Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 420, 489-A, 489-B, 489-C
High Courts11 Mar 2015Disposed off
R.P. Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0106
Constitution of India, 1950 - Article 14, 16, 226, 227, 309
High Courts11 Mar 2015Dismissed
Ravi Oil Carriers Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0087