High Courts13 Mar 2015Dismissed
Neena and Others Vs Lal Chand Sidhu and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 537
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, 13-B(1), 18-A, 18-A (4), 18-A(8)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 149 of 197
High Courts13 Mar 2015Dismissed
Surinder Pal Singh Vs Central Govt. Industrial Tribunal-Cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 2 LLN 786 : (2015) 4 SCT 51
High Courts13 Mar 2015Dismissed
Gurnam Singh Vs IDMA Laboratories Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0142
Companies Act, 1956 - Section 10F, 111, 111(4), 155Limitation Act, 1963 - Section 4, 5
High Courts13 Mar 2015Dismissed
Vishwajit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 696
High Courts13 Mar 2015Allowed
Chunni Lal and Others Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0088
Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 13, 14, 20
High Courts13 Mar 2015Allowed
Krishan Kumar Goel Vs Sheetal Riceland Limited and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Mar 2015Allowed
Sukhwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0048
Penal Code, 1860 (IPC) - Section 201, 302
High Courts13 Mar 2015Allowed
Hyderabad Industries Limited Vs The Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0021
Industrial Disputes Act, 1947 - Section 10, 2-A, 2A (2)
High Courts13 Mar 2015
Delhi Airport Metro Pvt. Ltd. Vs Commissioner
Punjab And Haryana At Chandigarh · (2015) 50 GST 568 : (2015) 40 STR 662
Central Excises and Salt Act, 1944 - Section 11ACustoms Act, 1962 - Section 28Finance Act, 1994 - Section 65(105)(g), 65(105)(zzzza), 73, 73(1)
High Courts12 Mar 2015
Balaji Alloys Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2015) 322 ELT 260
High Courts12 Mar 2015Dismissed
Raj Kumar Vs Charan Dass and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 835
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(3), 80
High Courts12 Mar 2015Partly Allowed
Mohinder Singh Chauhan and Others Vs Pahlu Khan and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 828
High Courts12 Mar 2015Dismissed
Pankaj Sharma and Others Vs Santosh Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 489
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts12 Mar 2015Allowed
Haryana State Electronics Development Corporation Ltd. and Others Vs Narain Singh
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0350
High Courts12 Mar 2015
Jagdeep Singh Vs The Chairman of School Managing Committee and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0349
High Courts12 Mar 2015Allowed
HDFC ERGO General Insurance Company Ltd. Vs Rahila and Others
Punjab And Haryana At Chandigarh · (2016) ACJ 34 : (2015) 179 PLR 560
Motor Vehicles Act, 1988 - Section 147, 147(1), 149(4), 149(5), 163-A
High Courts12 Mar 2015Allowed
Chander Kala Vs The Inderprastha Cooperative Housing Building Society Ltd. etc.
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 849 : (2015) 1 RCR(Rent) 399
High Courts12 Mar 2015Dismissed
Satpal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0178
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 307
High Courts12 Mar 2015
Dinesh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304, 323, 34
High Courts12 Mar 2015Dismissed
Balwinder Kaur Khaira and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 406, 498-A, 506