High Courts12 Mar 2015Allowed
Rajneesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0167
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 150 of 197
High Courts12 Mar 2015Allowed
Dharam Singh Vs Omax Construction Limited and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0152
Court Fees Act, 1870 - Section 7, 7(iv) (c)
High Courts12 Mar 2015Allowed
Kimti Lal Vohra Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0151
Interest Act, 1978 - Section 3, 4, 4(2)(a)
High Courts12 Mar 2015Allowed
Sandeep Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 190, 319Penal Code, 1860 (IPC) - Section 120-B, 186, 34, 420Punjab Value Added Tax Act, 2005 - Section 19, 51, 51 (7) (a)
High Courts12 Mar 2015Dismissed
Jasbir Singh Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 148, 149, 323, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(i)(x)
High Courts12 Mar 2015Disposed off
Daljit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0129
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 186, 307, 332, 353
High Courts12 Mar 2015Allowed
Jasvir Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0127
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts12 Mar 2015Disposed off
Umesh Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0112
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts12 Mar 2015Dismissed
Mahindra Hire Purchase (Regd) Vs Ashwani Dada
Punjab And Haryana At Chandigarh · (2016) 2 RCR(Civil) 331
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts11 Mar 2015Dismissed
State of Haryana Vs Anup Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 53
Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 313, 378, 394 (1)Penal Code, 1860 (IPC) - Section 107, 306, 34, 498-A
High Courts11 Mar 2015Dismissed
Harbans Singh and Others Vs Harcharan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 134 : (2015) 2 RCR(Rent) 193
High Courts11 Mar 2015
Baldev Krishan Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 285
Constitution of India, 1950 - Article 12, 226, 227
High Courts11 Mar 2015Dismissed
Manju Kawar Vs Prageet Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 837
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 11, Order 7 Rule 7, 151Companies Act, 1956 - Section 391, 446
High Courts11 Mar 2015Allowed
Ludhiana Improvement Trust Vs Bhagwanti and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 821
Limitation Act, 1963 - Section 5
High Courts11 Mar 2015Dismissed
Anirudh Bharati and Others Vs The Vice Chancellor and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 496
High Courts11 Mar 2015Dismissed
Hari Krishan and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0329
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts11 Mar 2015Allowed
Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 JCC 198 : (2015) 3 RCR(Criminal) 911
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 36(A), 4
High Courts11 Mar 2015Allowed
Anil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0313
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 380, 454
High Courts11 Mar 2015Disposed off
Vinay Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 630
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 21
High Courts11 Mar 2015Disposed off
Ranjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0286
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 16, 16(2)