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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 148 of 197

High Courts17 Mar 2015

Diwan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0033

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 201, 302, 364, 377
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High Courts16 Mar 2015Dismissed

Deepak Jain Vs Municipal Council and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0160

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227Haryana Municipal Act, 1973 - Section 119, 120, 235
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High Courts16 Mar 2015Dismissed

Gurdeep Singh and Others Vs Gurmeet Singh and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0005

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 29 Rule 1, Order 29 Rule 2, 9Constitution of India, 1950 - Article 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 42, 42-A, 43
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High Courts13 Mar 2015Dismissed

Janak Singh Vs Pala Khan and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0278

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Penal Code, 1860 (IPC) - Section 149, 201, 294, 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 2, 3, 3 (x)
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