High Courts17 Mar 2015
Sharamjit Singh Vs Bahadur singh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0423
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 147 of 197
High Courts17 Mar 2015Dismissed
Surinder Kumar Vs Asha Rani
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 169
High Courts17 Mar 2015Allowed
Lakhbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 841
High Courts17 Mar 2015Dismissed
Hans Ji Exports Cheeka Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 543
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts17 Mar 2015Disposed off
Subhash Chander and Others Vs Anil Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0321
Motor Vehicles Act, 1988 - Section 166
High Courts17 Mar 2015Dismissed
Balwant Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0316
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 134Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 35, 42, 42(1), 42(2)
High Courts17 Mar 2015Allowed
Shamsher Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0226
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(9), 482Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 325
High Courts17 Mar 2015Dismissed
Satbir Vs Aggarsain
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0221
High Courts17 Mar 2015Disposed off
Harcharan Singh Vs Pushpa Devi and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 642
Civil Procedure Code, 1908 (CPC) - Section 148, 149, 151
High Courts17 Mar 2015Allowed
Ram Dulari Vs Industrial Tribunal, Ludhiana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0214
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25 (F), 25(F), 25-F
High Courts17 Mar 2015Allowed
Ved Parkash Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0199
Industrial Disputes Act, 1947 - Section 25-F
High Courts17 Mar 2015Dismissed
Malkit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0195
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 375Penal Code, 1860 (IPC) - Section 376
High Courts17 Mar 2015Dismissed
Naresh Kumar Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0163
High Courts17 Mar 2015Allowed
Jasbir Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2015) 4 JCC 250 : (2015) 4 RCR(Criminal) 48
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 52(A), 52A, 52A(2), 55
High Courts17 Mar 2015Allowed
Kanwaljit Kaur Ahluwalia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0153
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts17 Mar 2015Dismissed
Darshan Singh Vs Babu Ram Surinder Pal Commission Agent
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0148
Civil Procedure Code, 1908 (CPC) - Section 34Evidence Act, 1872 - Section 34Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Mar 2015Dismissed
Sat Parkash and Others Vs The Municipal Committee and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0147
Haryana Municipal Act, 1973 - Section 180
High Courts17 Mar 2015Allowed
Manpreet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts17 Mar 2015Allowed
Ram Dulari Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0143
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25(F), 25-F
High Courts17 Mar 2015Partly Allowed
Varinder Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0141
Civil Procedure Code, 1908 (CPC) - Section 96Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 14