High Courts19 Mar 2015
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0216
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Punjab Excise Act, 1914 - Section 46, 61, 61(1)(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 145 of 197
High Courts19 Mar 2015Dismissed
Mastan Singh Vs Tarlochanpreet Singh
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0212
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts19 Mar 2015Dismissed
Kamla Vs Roshan Lal and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0211
Hindu Succession Act, 1956 - Section 6
High Courts19 Mar 2015
Varun Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0208
Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(2), 482Hindu Marriage Act, 1955 - Section 13, 9Penal Code, 1860 (IPC) - Section 323, 406, 498-A, 506
High Courts19 Mar 2015Dismissed
Swinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 378 (4), 386Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 323, 324, 34, 452
High Courts19 Mar 2015Dismissed
Gaja Nand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 360 (1), 361Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324Probation of Offenders Act, 1958 - Section 4 (1)
High Courts19 Mar 2015Dismissed
Anupam Vs Institute of Banking Personal Selection (IBPS) and Others
Punjab And Haryana At Chandigarh · (2015) LabIC 1928 : (2015) 4 SCT 65
Constitution of India, 1950 - Article 12, 226
High Courts19 Mar 2015
Khubi Khan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 669
High Courts19 Mar 2015Dismissed
United India Insurance Company Limited Vs Seema and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0154
Motor Vehicles Act, 1988 - Section 163-A, 166, 168Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts19 Mar 2015Dismissed
Rajinder Singh Vs Rahul Sachdeva and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0008
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 5Evidence Act, 1872 - Section 68Transfer of Property Act, 1882 - Section 107
High Courts18 Mar 2015Dismissed
Balwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 74
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts18 Mar 2015Dismissed
Union of India and Others Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 688
Constitution of India, 1950 - Article 14, 16Post-Graduate Institute of Medical Education and Research, Chandigarh Act, 1966 - Section 25
High Courts18 Mar 2015Allowed
Kulwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 644
Constitution of India, 1950 - Article 226, 227
High Courts18 Mar 2015Allowed
Puran Chand Kohli Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 643
Constitution of India, 1950 - Article 226, 227
High Courts18 Mar 2015Dismissed
Gurnam Singh and Others Vs Dharampal
Punjab And Haryana At Chandigarh · (2015) 179 PLR 557 : (2015) 4 RCR(Civil) 924
High Courts18 Mar 2015Dismissed
Mukh Ram Memorial High School Vs Vikram and Others
Punjab And Haryana At Chandigarh · (2015) 4 ACC 326 : (2015) 179 PLR 550
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227
High Courts18 Mar 2015Disposed off
Suresh Pal and Others Vs Mahi Pal and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 548
Evidence Act, 1872 - Section 5, 74, 76, 77
High Courts18 Mar 2015Allowed
State of Punjab and Others Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0351
Penal Code, 1860 (IPC) - Section 323, 324, 326, 34
High Courts18 Mar 2015Dismissed
Dharmender and Others Vs Mustak Ahmed and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 31
Motor Vehicles Act, 1988 - Section 163-A
High Courts18 Mar 2015Disposed off
Pawan Kumar Vs Rajinder Pal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0322
Motor Vehicles Act, 1988 - Section 140, 166