Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 360 (1), 361Penal Code, 1860 (IPC) - Section 323, 324, 34Probation of Offenders Act, 1958 - Section 4 (1)

Read judgment

High Courts20 Mar 2015Dismissed

Lalit Mohan Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 72

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 304-B

Read judgment

High Courts20 Mar 2015Allowed

Gurmail Kaur Vs Presiding Officer, Election Tribunal-cum-Sub Divisional Magistrate and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0180

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15Punjab State Election Commission Act, 1994 - Section 100, 101, 76, 76(1), 78Representation of the People Act, 1951 - Section 81

Read judgment

High Courts20 Mar 2015Disposed off

Sarvodaya Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 2 SCT 843

Read judgment

High Courts20 Mar 2015Allowed

Sangeeta and Others Vs State of UT Chandigarh and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0172

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 306, 320, 34

Read judgment

High Courts20 Mar 2015Disposed off

Panwar Steels Limited and Others Vs Indian Overseas Bank

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0159

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)

Read judgment

High Courts20 Mar 2015Allowed

Mahesh Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113B, 113-BPenal Code, 1860 (IPC) - Section 302, 304B, 304-B

Read judgment

High Courts20 Mar 2015Dismissed

Balwan Singh Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 693

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F, 25-G, 25-H

Read judgment

High Courts19 Mar 2015

Mohanjit Singh Vs Gagandeep Singh Grewal and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 617

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9

Read judgment

High Courts19 Mar 2015Allowed

Narinder Singh Vs Haryana Urban Development Authority and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 337

Constitution of India, 1950 - Article 226, 227

Read judgment

High Courts19 Mar 2015

C.C.E., Rohtak Vs Indian Oil Corporation Ltd.

Punjab And Haryana At Chandigarh · (2015) 321 ELT 571

Central Excises and Salt Act, 1944 - Section 11A(1), 11AC, 35G, 5AFinance Act, 2002 - Section 147

Read judgment

High Courts19 Mar 2015Dismissed

Gurinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 1041

Constitution of India, 1950 - Article 226, 227

Read judgment

High Courts19 Mar 2015

Baldev Raj Sharma Vs Kanta Devi and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 33

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 2

Read judgment

High Courts19 Mar 2015Allowed

Raj Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 213

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 120-B, 409, 467, 468, 471

Read judgment

High Courts19 Mar 2015Dismissed