High Courts24 Mar 2015
Prem Kumar and Company Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 40
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 142 of 197
High Courts24 Mar 2015Dismissed
Kuljeet Singh Bedi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 542
Constitution of India, 1950 - Article 80(4)
High Courts24 Mar 2015Allowed
Ramesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 530 : (2015) 2 RCR(Civil) 1052
Constitution of India, 1950 - Article 226, 227, 243, 243-O, 243-ZGHaryana Panchayati Raj Act, 1994 - Section 176
High Courts24 Mar 2015Dismissed
Ramesh Kumar Katiwal Vs Sarva Haryana Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0175
High Courts24 Mar 2015
Waryam Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0173
Arms Act, 1959 - Section 29Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 392, 397
High Courts24 Mar 2015
Ranjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113(b)Penal Code, 1860 (IPC) - Section 304B, 304-B, 498A, 498-A
High Courts24 Mar 2015Disposed off
Shanti and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0061
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts24 Mar 2015Disposed off
Lovejeet Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0060
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts24 Mar 2015Dismissed
Chet Ram Vs Tarsem Chand and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0035
Penal Code, 1860 (IPC) - Section 120B, 467, 468, 471
High Courts24 Mar 2015
Krishni Devi Vs Mariam Kamali Moaveni and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 133 : (2015) 3 RCR(Civil) 837
Guardians and Wards Act, 1890 - Section 25, 39Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21Penal Code, 1860 (IPC) - Section 342, 363, 366, 367, 376
High Courts23 Mar 2015Disposed off
Simarjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 264
Penal Code, 1860 (IPC) - Section 120-B, 465, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7Probation of Offenders Act, 1958 - Section 4(1)
High Courts23 Mar 2015Dismissed
Deepak Kumar Vs Punjab State Power Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 528
High Courts23 Mar 2015Allowed
Paramjeet Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 518 : (2015) 4 SCT 47
High Courts23 Mar 2015
S.B. Packaging Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 322 ELT 257
High Courts23 Mar 2015Dismissed
Gagandeep and Others Vs District Appropriate Authority-cum-CMO Ambala and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 986
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 17, 17(2), 17(3), 17(5), 18
High Courts23 Mar 2015Dismissed
Chander Pati Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 570
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 - Section 2(e), 4(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(e), 5, 9
High Courts23 Mar 2015Dismissed
The Oriental Insurance Company Limited Vs Tarsem Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 663
High Courts23 Mar 2015Dismissed
Balwant Singh Kaler Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0288
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 382, 482Penal Code, 1860 (IPC) - Section 382
High Courts23 Mar 2015Dismissed
Kamal Vs Harjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0282
Criminal Procedure Code, 1973 (CrPC) - Section 378(4), 417Penal Code, 1860 (IPC) - Section 148, 149, 294, 341, 342
High Courts23 Mar 2015Dismissed
Amar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0281
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 378(4), 417Penal Code, 1860 (IPC) - Section 295-A, 323, 34, 341, 452