High Courts23 Mar 2015Dismissed
Kalu Ram and Others Vs Jai Narain
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 35-A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 143 of 197
High Courts23 Mar 2015
Idea Cellular Ltd. Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0235
Constitution of India, 1950 - Article 141, 226, 264, 265Haryana Value Added Tax Act, 2003 - Section 20
High Courts23 Mar 2015Allowed
Jasbir Kaur and Others Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0230
Railways Act, 1989 - Section 123, 123(c)(2), 124-A, 2(29)
High Courts23 Mar 2015Partly Allowed
Hari Singh Vs Mukhtiar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 519
Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 17(2)
High Courts23 Mar 2015Dismissed
Dharam Singh and Others Vs Bhai Ka Bagh Cooperative Society
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0218
Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 17
High Courts23 Mar 2015Dismissed
Kartar Singh and Others Vs Darbara Singh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0207
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts23 Mar 2015Allowed
Radhe Shyam Garg Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 534 : (2015) 2 SCT 624
High Courts23 Mar 2015Allowed
Rajinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0185
Industrial Disputes Act, 1947 - Section 25-B, 25-F
High Courts23 Mar 2015Allowed
Raj Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 420
High Courts23 Mar 2015Dismissed
Rachna Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 173, 319Penal Code, 1860 (IPC) - Section 279, 304 A, 304A, 304-A
High Courts23 Mar 2015Disposed off
Jaswinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 11, 12, 15, 18, 18(5)Penal Code, 1860 (IPC) - Section 120-B, 323, 354, 363, 364-A
High Courts23 Mar 2015Disposed off
Baljeet Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0046
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts20 Mar 2015Dismissed
Purple Health Care Private Ltd. Vs Hari Parsad Singla
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 470 : (2015) 2 RCR(Rent) 482
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(3-A)
High Courts20 Mar 2015Disposed off
Paramjit Singh and Others Vs Inderjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 647 : (2015) 3 RCR(Civil) 695
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Court Fees Act, 1870 - Section 7, 7(iv)(c)
High Courts20 Mar 2015Partly Allowed
Kiran Devi and Others Vs Ambika Parsad and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 826
High Courts20 Mar 2015Disposed off
Rakesh Chander Goel and Others Vs Atul Kumar
Punjab And Haryana At Chandigarh · (2015) 179 PLR 431
Stamp Act, 1899 - Section 24
High Courts20 Mar 2015Dismissed
State of Punjab and Others Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0299
High Courts20 Mar 2015Allowed
Jatinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 604
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 61
High Courts20 Mar 2015Disposed off
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 604
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts20 Mar 2015Dismissed
Kiran Sahrawat Vs Ravee Sahrawat and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0229
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Hindu Marriage Act, 1955 - Section 13, 15