COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 146 of 197

High Courts18 Mar 2015Allowed

Sanjay Jain and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0317

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B, 113-B, 114

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High Courts18 Mar 2015Allowed

V.V. Parshant Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0291

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 319Penal Code, 1860 (IPC) - Section 107, 304B, 306, 498A, 498-A

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High Courts18 Mar 2015

United Lime Industries Vs Administrator, Improvement Trust and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 34

Land Acquisition Act, 1894 - Section 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2), 38

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High Courts18 Mar 2015Dismissed

Samarvir Kaur Vs Sumanjit Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0223

Hindu Succession Act, 1956 - Section 30, 6

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High Courts18 Mar 2015Allowed

Pankaj Bhatia Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0222

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 306, 307, 363, 370-AScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3

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High Courts18 Mar 2015Dismissed

Anuj Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0215

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High Courts18 Mar 2015Dismissed

Deepak Chaudhary and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0200

Constitution of India, 1950 - Article 226Haryana Urban Development Authority Act, 1977 - Section 20

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High Courts18 Mar 2015Dismissed

Satish Kumar Aggarwal Vs Punjab and Haryana High Court and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0197

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High Courts18 Mar 2015Dismissed

Sunita Malhotra Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0187

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Penal Code, 1860 (IPC) - Section 120B, 120-B, 376

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High Courts18 Mar 2015Dismissed

Dharm Singh and Others Vs Krishni Devi and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0182

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High Courts18 Mar 2015Allowed

Ajit Singh Vs Labh Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 444 : (2015) 2 RCR(Rent) 37

East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13B, 13-B, 13-B(1)

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High Courts18 Mar 2015Allowed

Gurpreet Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0168

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High Courts18 Mar 2015Allowed

Rajiv Motor Store Vs Rup Lal and Others

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 98 : (2015) 1 RCR(Rent) 549

Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 14

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High Courts18 Mar 2015Dismissed

Harwinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0059

Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338

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High Courts18 Mar 2015Allowed

Nitin Sood Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0058

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High Courts18 Mar 2015Dismissed

Subhash Chander Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0057

Penal Code, 1860 (IPC) - Section 306, 34

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High Courts18 Mar 2015

Subhash Chander Malik Vs Deputy Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0040

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High Courts18 Mar 2015Dismissed

Sunita and Others Vs Narender and Others

Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 180

Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304-A

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High Courts18 Mar 2015Partly Allowed

Lachhman Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 174, 175Penal Code, 1860 (IPC) - Section 201, 302, 306, 34

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High Courts18 Mar 2015Dismissed

Balbir Chand and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 173, 216, 313Penal Code, 1860 (IPC) - Section 120B, 120-B, 302, 307, 34

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