High Courts09 Mar 2015Allowed
Janak Devi Vs Jagjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0056
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 154 of 197
High Courts09 Mar 2015Disposed off
In Re: Top Victory Investments Limited and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0047
Companies Act, 1956 - Section 391, 391, 392, 393, 394Income Tax Act, 1961 - Section 2 (19AA), 2 (19-AA), 235, 236, 237
High Courts09 Mar 2015
Commissioner of Income Tax Vs Motorola Solutions India Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2015) 232 TAXMAN 608
Income Tax Act, 1961 - Section 127, 170, 256, 260A, 92
High Courts09 Mar 2015Dismissed
Nathu Ram Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 631
Constitution of India, 1950 - Article 226, 32
High Courts09 Mar 2015Dismissed
State of Punjab Vs Ram Juari
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 59
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts09 Mar 2015Dismissed
Jagat Singh and Others Vs Harjinder Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0002
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Mar 2015
Kumar Builders Vs CESTAT
Punjab And Haryana At Chandigarh · (2015) 40 STR 455
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 73(1)
High Courts04 Mar 2015Disposed off
Hardev Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 485 : (2015) 3 SCT 825
Constitution of India, 1950 - Article 226, 227Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i), 2(t)
High Courts04 Mar 2015Disposed off
Krishan Lal Vs UOI and Others
Punjab And Haryana At Chandigarh · (2015) ACJ 2810 : (2015) 178 PLR 818
High Courts04 Mar 2015Disposed off
Ganga Singh and Others Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 490
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 11 Rule 14, Order 11 Rule 16, Order 11 Rule 21
High Courts04 Mar 2015Allowed
Manpreet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 422
Constitution of India, 1950 - Article 226
High Courts04 Mar 2015Dismissed
Royal Retreats Hotels Pvt. Ltd. and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 589
Land Acquisition Act, 1894 - Section 11, 4, 5-A, 6National Highways Act, 1956 - Section 3(A), 3(D)
High Courts04 Mar 2015Dismissed
Commander Realtors Pvt. Ltd. Vs Satbir and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0332
Arbitration and Conciliation Act, 1996 - Section 16, 16(2), 16(3), 26, 27Contract Act, 1872 - Section 202
High Courts04 Mar 2015Dismissed
Kuldeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0328
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts04 Mar 2015Dismissed
Teja Singh Vs Jarnail Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0309
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3-A, 35-ARegistration Act, 1908 - Section 17(2)(vi)
High Courts04 Mar 2015Dismissed
Shallu Vij Vs Vikrampal Bansal and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0305
High Courts04 Mar 2015Allowed
Gurvinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 406, 420
High Courts04 Mar 2015Dismissed
Puneet Talwar Vs Neeraj Aggarwal
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), 482Penal Code, 1860 (IPC) - Section 405, 406, 420, 506
High Courts04 Mar 2015Dismissed
Bhupinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 437-APenal Code, 1860 (IPC) - Section 107, 306
High Courts04 Mar 2015Dismissed
Madan Lal Vs The Meham Coop. Sugar Mills Limited and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0105
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(a), Order 7 Rule 10, 100Constitution of India, 1950 - Article 311Haryana Co-operative Societies Act, 1984 - Section 124