High Courts25 Feb 2015Dismissed
Shiv Dei Enterprises and Others Vs Udami and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 555
Civil Procedure Code, 1908 (CPC) - Section 10Punjab Security of Land Tenures Act, 1953 - Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 161 of 197
High Courts25 Feb 2015Partly Allowed
Ram Murti Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 174, 313Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts25 Feb 2015Partly Allowed
Ajaib Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 307, 324, 326, 34, 452
High Courts25 Feb 2015Allowed
Budh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 676
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173, 313
High Courts25 Feb 2015Allowed
Kapil Dev Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 660
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 311, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 354, 363, 366A, 366-A, 376
High Courts25 Feb 2015Disposed off
Ramesh Kumar Vs Uttar Haryana Bijili Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0027
Constitution of India, 1950 - Article 136, 141, 142, 226
High Courts25 Feb 2015Dismissed
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15Penal Code, 1860 (IPC) - Section 307
High Courts24 Feb 2015Allowed
Ganpat Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 830
Armed Forces Tribunals Act, 2007 — Section 22Army Rules, 1954 — Rule 13(3)Limitation Act, 1963 — Section 137
High Courts24 Feb 2015Dismissed
Satpal Vs Som Nath and Others
Punjab And Haryana At Chandigarh · (2015) 4 ACC 261 : (2015) 179 PLR 569
Motor Vehicles Act, 1988 - Section 166
High Courts24 Feb 2015Allowed
Bijender Singh Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 39
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)(c), 25-F
High Courts24 Feb 2015Dismissed
Anoop Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 345
Constitution of India, 1950 - Article 226, 227
High Courts24 Feb 2015
Mittar Sain and Others Vs Sawaran Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 ACC 106 : (2015) 5 ALLMR 76 : (2015) 3 RCR(Civil) 513
High Courts24 Feb 2015
Prithvi Pal Singh and Others Vs Randhir Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0368
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2Specific Relief Act, 1963 - Section 16, 16(c)
High Courts24 Feb 2015Dismissed
National Insurance Company Ltd. Vs Nagina Devi and Others
Punjab And Haryana At Chandigarh · (2016) 1 ACC 672 : (2016) ACJ 176 : (2015) 179 PLR 1
Motor Vehicles Act, 1988 - Section 161, 163-A, 166
High Courts24 Feb 2015Allowed
Piara Singh and Zorawar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0261
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 427, 447, 506Punjab Land Revenue Act, 1967 - Section 111
High Courts24 Feb 2015
Lallu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15Penal Code, 1860 (IPC) - Section 302
High Courts24 Feb 2015Dismissed
Anil Kumar and Others Vs Gurmit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0208
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, 13-B(1)
High Courts24 Feb 2015
Punjab State Power Corporation Limited Vs Malwa Cotton Spinning Mills Limited and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0193
High Courts24 Feb 2015Dismissed
Nirmal Singh Vs Jaspal Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0188
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14, 96Specific Relief Act, 1963 - Section 16(c), 20
High Courts24 Feb 2015Dismissed
Anand Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0187