High Courts21 Feb 2015
Chander Kanta Bhatia Vs Chief Administrator, Housing Board Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 226
Civil Procedure Code, 1908 (CPC) - Section 9Haryana Housing Board Act, 1971 - Section 55
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 164 of 197
High Courts21 Feb 2015Disposed off
Gulshan Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0275
Arms Act, 1959 - Section 24, 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 307, 325, 34, 506
High Courts21 Feb 2015Allowed
Pritam Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 633
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 107, 306, 34
High Courts21 Feb 2015Allowed
Oriental Insurance Company Ltd. Vs Bachni Devi and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0186
Motor Vehicles Act, 1988 - Section 149(2)(a)(ii)
High Courts21 Feb 2015Allowed
NHPC Ltd. Vs Patel Engineering Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 6 ARBLR 440 : (2015) 179 PLR 149
Arbitration and Conciliation Act, 1996 - Section 33, 33(1), 34, 34(3)
High Courts21 Feb 2015Disposed off
Janak Raj and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 41 (1), 42, 42 (1), 42(2)
High Courts21 Feb 2015Dismissed
Karamjit Kaur Vs Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0131
High Courts21 Feb 2015Allowed
Kamaljit Kaur Parmar Vs Gurinder Singh Gill
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0103
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, 18-A, 2(dd)
High Courts21 Feb 2015Dismissed
Gurdwara Mazbhi Sikhan Sahib and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0088
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20
High Courts21 Feb 2015Dismissed
Jagdish Vs Jagdish and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0087
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100
High Courts21 Feb 2015Dismissed
Inderjit Kaur Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0061
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89
High Courts21 Feb 2015Allowed
Rajesh Saigal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 146 FLR 588 : (2015) 2 LLN 249 : (2015) LLR 659
Criminal Procedure Code, 1973 (CrPC) - Section 482Factories Act, 1948 - Section 2(k), 2(m), 2m(i)
High Courts21 Feb 2015Allowed
Industrial Trade Links and Others Vs D.S. Ahujla and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0019
High Courts21 Feb 2015Dismissed
Tara Chand and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0018
Civil Procedure Code, 1908 (CPC) - Section 151Land Acquisition Act, 1894 - Section 18, 28-A, 4, 54, 6
High Courts21 Feb 2015
Vinod Thapar and Others Vs Seema Mehra and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 500 : (2015) 2 RCR(Rent) 165
High Courts20 Feb 2015Dismissed
Raman Kumar Nanda Vs Kanwal Nain
Punjab And Haryana At Chandigarh · (2015) 178 PLR 502 : (2015) 2 RCR(Rent) 167
Civil Procedure Code, 1908 (CPC) - Section 148
High Courts20 Feb 2015Dismissed
Mandeep Kaur and Others Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 179 PLR 151
High Courts20 Feb 2015Dismissed
Deepak and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0343
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Penal Code, 1860 (IPC) - Section 307, 323, 34
High Courts20 Feb 2015Disposed off
Santoshi Sondhi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) LabIC 4087 : (2015) 179 PLR 710 : (2015) 2 SCT 668
Maternity Benefits Act, 1961 - Section 5Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(i), 47, 47(2), 62
High Courts20 Feb 2015Allowed
Kalam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 CCR 386 : (2015) 2 RCR(Criminal) 195
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, 149, 201, 302, 342