High Courts06 Feb 2015Dismissed
Tarsem Lal Vs Shanti Devi
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0298
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 175 of 197
High Courts06 Feb 2015Allowed
Ashok Aggarwal Vs Harbans Lal and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0293
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 500
High Courts06 Feb 2015Dismissed
Luxmi Co-operative Group Housing Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0292
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 156(3), 169, 173Haryana Apartment Ownership Act, 1983 - Section 11(2)Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts06 Feb 2015Dismissed
Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0290
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 300, 302, 304, 307
High Courts06 Feb 2015Disposed off
Nishan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 1024
Criminal Procedure Code, 1973 (CrPC) - Section 163(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts06 Feb 2015Allowed
Gurdial Singh Sidhu and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 930
Capital of Punjab (Development and Regulation) Act, 1952 - Section 10, 10(4)Constitution of India, 1950 - Article 226, 227
High Courts06 Feb 2015Allowed
Gurdeep Kaur and Others Vs Jagmohan Singh Rana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0279
High Courts06 Feb 2015Dismissed
Firm Sohan Singh and Others Vs Ritu Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 433
East Punjab Urban Rent Restriction Act, 1949 - Section 13(B), 13-B, 18, 18-A
High Courts06 Feb 2015Partly Allowed
State of Punjab Vs Fahim Sadiq
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 175
Foreigners Act, 1946 - Section 14Official Secrets Act, 1923 - Section 3, 4, 9Passports Act, 1967 - Section 12
High Courts06 Feb 2015Dismissed
Market Committee, Kalanaur and Others Vs Baljit Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0178
Punjab Agricultural Produce Markets Act, 1961 - Section 31
High Courts06 Feb 2015Allowed
Punjab State and Others Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0177
Limitation Act, 1963 - Section 3
High Courts06 Feb 2015Allowed
Mukesh Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(9), 482Penal Code, 1860 (IPC) - Section 323, 34, 452, 506
High Courts06 Feb 2015Allowed
National Insurance Co. Ltd. Vs Geetanjli and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0120
High Courts06 Feb 2015Dismissed
Jagmohinder Kaur and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0050
Land Acquisition Act, 1894 - Section 11, 18, 26, 28-A, 28-A(2)
High Courts06 Feb 2015Dismissed
Baljit Kaur Vs Satpal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 701
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 34
High Courts06 Feb 2015Dismissed
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 148, 149, 307, 312, 323
High Courts06 Feb 2015Dismissed
Rajiv Grover Vs Umesh Kumar Goswami
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0047
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2(3), Order 37 Rule 37
High Courts05 Feb 2015Allowed
Paramjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 51
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 96Punjab Land Reforms Act, 1972 - Section 21, 28
High Courts05 Feb 2015Allowed
Partap Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 217
High Courts05 Feb 2015Dismissed
Jeeta Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0405
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 35, 52-A, 54