Constitution of India, 1950 - Article 226, 227, 300-APunjab Package Deal Properties (Disposal) Act, 1976 - Section 10, 18Transfer of Property Act, 1882 - Section 10, 11

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High Courts04 Feb 2015

Raj Kumar Vs Union Territory and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0151

Constitution of India, 1950 - Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 5, 9

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High Courts04 Feb 2015Dismissed

Deegh Ram Vs Shoe Narain

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 960

Criminal Procedure Code, 1973 (CrPC) - Section 245, 397(3), 482Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 467, 468

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High Courts04 Feb 2015Allowed

State of Punjab Vs Kewal Krishan Uppal and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0148

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 405, 406, 420

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High Courts04 Feb 2015Allowed

Manjit Kumar and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0146

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 326

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High Courts04 Feb 2015Allowed

Puran Chand and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0145

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 148, 149, 323, 326

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High Courts04 Feb 2015Dismissed

Shesh Karan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0127

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 376, 506

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High Courts04 Feb 2015

Kesar Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 288

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 360Penal Code, 1860 (IPC) - Section 323, 324, 325, 34

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High Courts04 Feb 2015Dismissed

Chander Bhan and Others Vs The Chief Administrator and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0073

Punjab Agricultural Produce Markets Act, 1961 - Section 18, 29

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High Courts04 Feb 2015Allowed

Joga Singh and Others Vs The Superintending Canal Officer, Ferozepur and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0071

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High Courts04 Feb 2015Dismissed

Harsant Mohan Kaur and Others Vs Rajinder Singh and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0070

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227

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