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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 191 of 197

High Courts13 Jan 2015Dismissed

Mahender Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 266

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 408, 409, 420
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High Courts13 Jan 2015Dismissed

Parveen Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0175

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 363, 366-A, 376
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High Courts13 Jan 2015Dismissed

Dhanraj and Others Vs Sunita

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0147

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 9 Rule 13, 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 22(2)(g), 3, 5
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High Courts13 Jan 2015Disposed off

Maharaj Singh Vs State of Haryana Ors.

Punjab And Haryana At Chandigarh · (2015) 178 PLR 686 : (2015) 2 RCR(Civil) 531

Haryana Lokayukta Act, 2002 - Section 11, 11, 12, 13, 13Official Secrets Act, 1923 - Section 3, 4, 5
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High Courts13 Jan 2015

Ved Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 807

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313, 315Penal Code, 1860 (IPC) - Section 216, 292, 354, 376, 506
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