High Courts12 Jan 2015Disposed off
R.P. Singh Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2015) 2 BC 309 : (2015) 1 RCR(Civil) 708 : (2015) 1 RCR(Criminal) 566
Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 193 of 197
High Courts12 Jan 2015
Court on its own motion Vs Umesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 563
Criminal Procedure Code, 1973 (CrPC) - Section 218, 219, 220, 300Evidence Act, 1872 - Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts12 Jan 2015Disposed off
Bhupinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 338
High Courts12 Jan 2015Dismissed
Jaswanti and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 665
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 22 Rule 3, 151Limitation Act, 1963 - Section 5
High Courts12 Jan 2015Dismissed
Ashok Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0016
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts12 Jan 2015Dismissed
Charanjit Kaur and Others Vs Gurvinder Singh Takhar
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0011
High Courts12 Jan 2015Dismissed
Vikramjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0003
High Courts09 Jan 2015Disposed off
In Re: Pashupati Haryana Woolens Ltd.
Punjab And Haryana At Chandigarh · (2015) 191 CompCas 276
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 5(1)(b)
High Courts09 Jan 2015Dismissed
Raj Dulari Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 695
High Courts09 Jan 2015Dismissed
The Chief Administrative Officer, COFMOW Vs The Micro and Small Enterprises Facilitation Council of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 692
Arbitration and Conciliation Act, 1996 - Section 18, 65, 66, 67, 68Constitution of India, 1950 - Article 226
High Courts09 Jan 2015Dismissed
Jiwa Singh Vs Bihari Lal and Co. and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 670
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 68Limitation Act, 1963 - Section 5
High Courts09 Jan 2015Dismissed
State of Haryana and Others Vs Shamsher Singh Sihag
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0275
High Courts09 Jan 2015Dismissed
Mahesh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0274
Criminal Procedure Code, 1973 (CrPC) - Section 2(g), 2(h)Evidence Act, 1872 - Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(y), 49, 64, 7A
High Courts09 Jan 2015Dismissed
Mohinder Singh Chauhan Vs Rakesh Gupta
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0258
Advocates Act, 1961 - Section 48-A
High Courts09 Jan 2015Dismissed
Bhikhu Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0257
Criminal Procedure Code, 1973 (CrPC) - Section 313, 391Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts09 Jan 2015Allowed
Hardev Preet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts09 Jan 2015Allowed
Parminderjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 693
Punjab Municipal Act, 1911 - Section 169, 182, 182(2)
High Courts09 Jan 2015Allowed
Sweetpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0210
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 328, 380, 420
High Courts09 Jan 2015Allowed
Paramjit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0209
Criminal Procedure Code, 1973 (CrPC) - Section 173, 321Penal Code, 1860 (IPC) - Section 201, 420, 467, 468, 471
High Courts09 Jan 2015Dismissed
Moti Masand Vs Lokesh and Others
Punjab And Haryana At Chandigarh · (2015) ALLMR(Cri) 241 : (2015) 3 RCR(Criminal) 276
Criminal Procedure Code, 1973 (CrPC) - Section 202, 202(1), 482, 483Negotiable Instruments Act, 1881 (NI) - Section 138