High Courts18 Dec 2015
Suresh Vs Priyanka Goel and Jyoti Garg
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0100
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 3 of 197
High Courts18 Dec 2015
Razak Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 319, 319(1)Penal Code, 1860 (IPC) - Section 34, 363, 366, 368, 376(g)
High Courts18 Dec 2015Allowed
Parminder Singh Bedi and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0031
Constitution of India, 1950 - Article 14
High Courts17 Dec 2015Dismissed
Narinder Kumar Gulati and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0160
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 226, 482Evidence Act, 1872 - Section 41, 42, 43
High Courts17 Dec 2015Dismissed
Devki Nandan and Others Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0112
Constitution of India, 1950 - Article 136, 14Indira Gandhi National Open University Act, 1985 - Section 16University Grants Commission Act, 1956 - Section 3
High Courts17 Dec 2015
Manish Kumar Vs Haryana Staff Selection Commission and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0071
High Courts17 Dec 2015Dismissed
Michal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0039
High Courts17 Dec 2015Dismissed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B, 113-B
High Courts17 Dec 2015Allowed
Harjit Kaur Vs Jangir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0025
Contract Act, 1872 - Section 29Specific Relief Act, 1963 - Section 20
High Courts15 Dec 2015Disposed Off
Uggar Sain Bansal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0150
Official Secrets Act, 1923 - Section 5Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts15 Dec 2015Dismissed
Avtar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 35, 42, 42(1)
High Courts15 Dec 2015Dismissed
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 344, 364, 365
High Courts15 Dec 2015Allowed
Bheem Sain Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 125, 173, 482Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts15 Dec 2015Dismissed
VPN Buildtech Pvt. Ltd. and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0045
Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 73Haryana Development and Regulation of Urban Areas Act, 1975 - Section 11(2), 2, 2(b), 2(g), 2(jj)
High Courts15 Dec 2015
Malayan Banking Berhad (Maybank) Vs Kuldeep Jindal and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 753
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151
High Courts15 Dec 2015Dismissed
Kulwant Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0034
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 325, 34, 363, 367
High Courts15 Dec 2015Dismissed
M/s VPN Buildtech Pvt. Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 143
Constitution of India, 1950 - Article 226Haryana Development and Regulation of Urban Areas Rules, 1976 - Rule 11
High Courts14 Dec 2015Allowed
Lal Ji Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2016) 1 LLJ 441
Industrial Disputes Act, 1947 - Section 25-B, 25-F, 25-H
High Courts14 Dec 2015Allowed
Gurbhej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 52A, 52-A, 57
High Courts14 Dec 2015Disposed Off
Nirpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0114
Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 321