High Courts10 Dec 2015
Krishan Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 308, 323, 324, 325, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 5 of 197
High Courts10 Dec 2015Allowed
Raman Bawa Vs Amit Jain
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 651
Hindu Marriage Act, 1955 - Section 24
High Courts10 Dec 2015Allowed
In Re: Q.H. Talbros Limited and Ors.
Punjab And Haryana At Chandigarh · (2016) 134 SCL 30
High Courts09 Dec 2015Dismissed
Idu and Others Vs Jakarya and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0157
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts09 Dec 2015Dismissed
Rahi Care Pvt. Ltd. Vs ESIC Model Hospital and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0136
Constitution of India, 1950 - Article 226
High Courts09 Dec 2015
Mohan Lal Vs Sandeep Kumar
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0118
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2
High Courts09 Dec 2015Disposed Off
Ved Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0099
High Courts09 Dec 2015Allowed
Surjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 193, 200, 201, 202, 300Penal Code, 1860 (IPC) - Section 120 B, 376, 419, 420, 467
High Courts09 Dec 2015Allowed
Asha Rani and Others Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0042
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68, 69
High Courts09 Dec 2015Dismissed
Karamjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313, 319Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 326
High Courts09 Dec 2015
Oriental Insurance Company Limited Vs Vishal Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0026
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, 151Motor Vehicles Act, 1988 - Section 149, 149(2), 166, 170, 96
High Courts08 Dec 2015Allowed
Surinder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 406, 420
High Courts08 Dec 2015
Rajinder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0135
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 174, 190(1)(b), 226Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 302, 34
High Courts08 Dec 2015Dismissed
Narinder Paul Rana Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) LabIC 997
High Courts08 Dec 2015Allowed
Gurdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0096
Constitution of India, 1950 - Article 14
High Courts08 Dec 2015Dismissed
Ranjit Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0094
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15(1)(g), 52, 53
High Courts08 Dec 2015Allowed
Upinder Parshad Yadav Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 362
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 50
High Courts08 Dec 2015Dismissed
Haryana Urban Development Authority and Others Vs Shyam Sunder Mangla
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0059
Haryana Urban Development Authority Act, 1977 - Section 17, 17(1), 17(3), 17(4), 50
High Courts08 Dec 2015Dismissed
The New India Assurance Company Ltd. Vs Madhu Bala and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0056
Motor Vehicles Act, 1988 - Section 140, 141, 147(1)(b), 166, 2(24)Penal Code, 1860 (IPC) - Section 279, 304A
High Courts08 Dec 2015Allowed
Sunil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0049
Penal Code, 1860 (IPC) - Section 307