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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 6 of 197

High Courts08 Dec 2015Dismissed

Sunny Kumar and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0035

Constitution of India, 1950 - Article 226, 227Hindu Succession Act, 1956 - Section 3, 6Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 2, 21, 22, 22(2), 27
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High Courts07 Dec 2015Disposed Off

Gurbax Singh Bains Vs Sarvesh Kaushal and Others

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0144

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 8-A, 151Contempt of Courts Act, 1971 - Section 12Delhi Development Act, 1957 - Section 30, 31
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High Courts07 Dec 2015Dismissed

Kashmir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0132

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 279, 304-A
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High Courts07 Dec 2015Dismissed

Baldev Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0128

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 293, 313, 342Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 35, 42, 52
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High Courts07 Dec 2015Dismissed

Raj Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0057

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Penal Code, 1860 (IPC) - Section 307, 308, 323, 326, 506
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High Courts05 Dec 2015Dismissed

Harkishan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 609

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 357, 357(A), 357-APenal Code, 1860 (IPC) - Section 307, 323, 324
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