High Courts04 Dec 2015Dismissed
Satvinderjit Singh Vs Reena Rani and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0142
Penal Code, 1860 (IPC) - Section 148, 149, 323, 342, 365
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 7 of 197
High Courts04 Dec 2015Dismissed
Awla Infra, Faridkot Road, Guruharsahai Vs The Haryana State Co-operative Supply and Marketing Federation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0124
High Courts04 Dec 2015Disposed Off
Sushali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 279, 304A, 304-A
High Courts04 Dec 2015
Chhinder Pal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 323, 325, 342Probation of Offenders Act, 1958 - Section 4(1)
High Courts04 Dec 2015Disposed Off
R.D. Traders and Others Vs Haryana State Agricultural Marketing Board and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0090
High Courts04 Dec 2015Partly Allowed
Kamlesh and Others Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 806
Employees Compensation Act, 1923 - Section 3, 4, 4(1)(b), 4-A, 4-A(2)Motor Vehicles Act, 1988 - Section 147, 149
High Courts04 Dec 2015Dismissed
Roshan Lal Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 148, 149, 186, 323, 353
High Courts04 Dec 2015Dismissed
Ravinder Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 122, 173, 313, 342, 427Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 31, 41(2), 41(3), 42Penal Code, 1860 (IPC) - Section 363, 366
High Courts03 Dec 2015Dismissed
Jasbir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 172, 207, 313, 82Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts03 Dec 2015Dismissed
Punjab Chemicals and Crop Protection Ltd. Vs Repar Corporation
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0134
High Courts03 Dec 2015
Jagdish Kumar Bhakri Vs Manju Bhakri
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Dec 2015Allowed
Mahavir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 361, 363, 366, 376
High Courts03 Dec 2015Dismissed
Ram Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0110
Constitution of India, 1950 - Article 14, 226
High Courts03 Dec 2015
Nandini and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0086
High Courts03 Dec 2015Dismissed
Shashi Bala Sharma Vs CAT, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0082
Constitution of India, 1950 - Article 226, 227
High Courts03 Dec 2015Dismissed
Punjab State and Others Vs Piara Lal
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0081
Constitution of India, 1950 - Article 14
High Courts03 Dec 2015Allowed
Roshni Devi Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0077
High Courts03 Dec 2015Dismissed
Sunil Kumar Vs Harjinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 279, 338
High Courts03 Dec 2015Dismissed
Naveen Kumar Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0044
Constitution of India, 1950 - Article 136, 226Penal Code, 1860 (IPC) - Section 326
High Courts02 Dec 2015Dismissed
Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 201, 302, 364, 376