High Courts02 Dec 2015Dismissed
Baljinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 320, 324, 326, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 8 of 197
High Courts02 Dec 2015Allowed
Sukhwinder Singh and Others Vs Punjab State Power Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 383
High Courts02 Dec 2015
Prem Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0089
High Courts02 Dec 2015Disposed Off
Babloo Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 366, 376, 376(2)(g), 376(g)
High Courts02 Dec 2015Partly Allowed
Gurjant Singh Vs Punjab State Power Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2016) LabIC 371
Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
High Courts02 Dec 2015Dismissed
Punjab Private Self Financed Dental College Association and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0063
High Courts02 Dec 2015Allowed
Kela Devi and Others Vs Hussain Khan and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 751
High Courts02 Dec 2015Dismissed
Dayanand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 308
High Courts02 Dec 2015Dismissed
Jaswant Singh Vs Satnam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0008
High Courts02 Dec 2015Disposed Off
Sat Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0006
High Courts01 Dec 2015Allowed
Maninderjit Kaur Atwal Vs Barinder Singh Pannu
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0166
Guardians and Wards Act, 1890 — Section 26
High Courts01 Dec 2015Dismissed
Gursewak Singh Vs Bhupinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0141
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 361Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 379, 380, 381, 404, 420
High Courts01 Dec 2015Allowed
Ishwar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0133
Penal Code, 1860 (IPC) - Section 148, 149, 302, 307
High Courts01 Dec 2015Allowed
Suresh Chand Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0131
High Courts01 Dec 2015Dismissed
Satnam Singh Patwari Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 5(2), 7
High Courts01 Dec 2015
Om Parkash Syngal and Others Vs Shimla Garg
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 19, 2(f), 20
High Courts01 Dec 2015Allowed
Om Parkash Syngal and Others Vs Aditi Garg
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 1000
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 3
High Courts01 Dec 2015Dismissed
Jagdish Vs Satpal and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0092
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)
High Courts01 Dec 2015Dismissed
Gurpreet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 324
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22, 27, 32, 32(2)(f)
High Courts01 Dec 2015Allowed
Rajiv Aggarwal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0085