High Courts01 Dec 2015Disposed Off
Kuldeep Kaur and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0084
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 25, 80
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 9 of 197
High Courts01 Dec 2015Dismissed
Brij Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 325
High Courts01 Dec 2015Dismissed
Kamal Mehta Vs Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304, 323
High Courts01 Dec 2015Allowed
Sat Narain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0009
Penal Code, 1860 (IPC) - Section 148, 149, 302, 307
High Courts01 Dec 2015Dismissed
Shakuntla Vs Inderpal Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 104
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts30 Nov 2015Dismissed
Mohan Shyam Vs Sonu and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 361Penal Code, 1860 (IPC) - Section 149, 323, 379, 380, 381Probation of Offenders Act, 1958 - Section 3, 4
High Courts30 Nov 2015Dismissed
Sat Pal Jindal Vs Aruna
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0142
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5
High Courts30 Nov 2015Dismissed
Chetan Walia and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 632
Criminal Procedure Code, 1973 (CrPC) - Section 362, 439(2), 482Penal Code, 1860 (IPC) - Section 34, 406, 498-A, 506
High Courts30 Nov 2015Disposed Off
Jai Narain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0139
Land Acquisition Act, 1894 - Section 11A, 4, 4(1), 5A, 5-A
High Courts30 Nov 2015Allowed
Kuldip Singh and Others Vs Nanku and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0136
High Courts30 Nov 2015Partly Allowed
Naresh Nath Tivari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0115
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 16(1)(a)(i)
High Courts30 Nov 2015Dismissed
Sanjay Kumar Vs Sunny and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 319, 401Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 14, 2(I), 2(k)Penal Code, 1860 (IPC) - Section 148, 149, 302, 323, 324
High Courts30 Nov 2015Dismissed
Jagdish and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 325, 34
High Courts30 Nov 2015Dismissed
Satwanti and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0046
Land Acquisition Act, 1894 - Section 4, 4(1), 5A, 5-A, 6
High Courts30 Nov 2015Allowed
New India Assurance Company Ltd. Vs Sudesh Chawla and Others
Punjab And Haryana At Chandigarh · (2016) 282 CTR 597 : (2016) 380 ITR 467
High Courts30 Nov 2015Dismissed
Balkar Singh Vs Bhupinder Kaur
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0043
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 2, 100, 100(1)Limitation Act, 1963 - Section 14, 14(3)
High Courts30 Nov 2015Dismissed
H.S. Gill Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0042
Constitution of India, 1950 - Article 226, 227
High Courts30 Nov 2015Dismissed
Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 3, 7
High Courts28 Nov 2015Dismissed
Ramphal Vs Nand Ram and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0138
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 - Section 3Punjab Tenancy Act, 1887 - Section 5, 8
High Courts28 Nov 2015Allowed
Anil Gupta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 468