High Courts26 Nov 2015Dismissed
Babloo Ghosh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 11 of 197
High Courts26 Nov 2015Dismissed
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 35, 54
High Courts26 Nov 2015Dismissed
Bhupinder Kaur and Others Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0058
Specific Relief Act, 1963 - Section 20
High Courts26 Nov 2015
Priya Mahajan Vs Commissioner of Income Tax (Appeals) and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0052
Income Tax Act, 1961 - Section 142(1), 143(1), 143(2), 24(b), 260ATransfer of Property Act, 1882 - Section 45
High Courts26 Nov 2015Dismissed
Bhupinder Kumar Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 LAR 122
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Nov 2015Dismissed
Avtar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 207, 406, 41, 41(1)(b)(ii), 41ADowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts20 Nov 2015Dismissed
Annamma Jose Vs Kenichi Ayukawa and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0123
Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12, 2(b), 20Industrial Disputes Act, 1947 - Section 2-A, 33C(2)
High Courts20 Nov 2015Allowed
Suresh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 655
High Courts20 Nov 2015Allowed
Gurmit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0109
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 302Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 - Section 10(1), 10(2)(b), 10(2)(d), 10(2)(e), 3
High Courts20 Nov 2015Dismissed
Avtar Singh Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0098
High Courts20 Nov 2015Allowed
Devinder and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0089
High Courts20 Nov 2015
Punjab State and Others Vs Gopal Singh
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0088
High Courts20 Nov 2015Dismissed
Vijay Sharma Vs Charan Dass
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0084
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)
High Courts20 Nov 2015Dismissed
Jangir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 134Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 52, 52-A, 57
High Courts20 Nov 2015Dismissed
Ajaib Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 102 : (2016) 1 SCT 298
Constitution of India, 1950 - Article 14, 16
High Courts20 Nov 2015Disposed Off
K.C. Sareen and Others Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 106
Banking Regulation Act, 1949 - Section 10(1)(b), 10(1)(b)(i)Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 120-B, 302, 34, 420, 498A
High Courts20 Nov 2015Dismissed
Manjinder Singh and Others Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0049
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6-A, Order 8 Rule 6A(1), 9Evidence Act, 1872 - Section 68Limitation Act, 1963 - Section 3(2)(b)
High Courts20 Nov 2015Dismissed
Oriental Insurance Company Limited Vs Pinki and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0045
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166
High Courts20 Nov 2015Disposed Off
Zee Laboratories Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 137
High Courts20 Nov 2015
Rajiv Kumar Gupta and Others Vs Susham Singla and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0033
Arbitration and Conciliation Act, 1996 - Section 12, 13, 16, 19(2), 2(h)Limitation Act, 1963 - Section 14(2), 5Partnership Act, 1932 - Section 14, 16, 19, 19(2)(g), 22