High Courts18 Nov 2015Dismissed
Bishna Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 92
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 13 of 197
High Courts17 Nov 2015Allowed
Sanjeev Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0133
High Courts17 Nov 2015Allowed
Nishan Singh Vs Gram Panchayat Janesron and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0130
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts17 Nov 2015
J.B. Industries and Others Vs Punjab Agro Food Grains Corporation and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 122, 31, 427, 428Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 406, 420, 71
High Courts17 Nov 2015Disposed Off
Sadhu Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 118
High Courts17 Nov 2015Allowed
Kirpal Singh and Others Vs Financial Commissioner (Revenue) Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 131 : (2016) 1 RCR(Civil) 623
Punjab Land Revenue Act, 1887 - Section 3(1), 3(2), 34, 36, 38
High Courts17 Nov 2015Dismissed
Perfetti Van Melle India Private Limited Vs Deputy Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0085
Income Tax Act, 1961 - Section 142(1), 143(2), 154, 92 CA(1), 92CA
High Courts17 Nov 2015Allowed
Sukhmeen Madaan Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0070
High Courts17 Nov 2015
Vikram Singh Vs The Collector, Karnal and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) - Section 408, 409
High Courts17 Nov 2015Allowed
Ramneek Kaur and Others Vs Simarjit Kaur
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482
High Courts17 Nov 2015Dismissed
Kishan Lal More and Others Vs Bibby Financial Services India Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 202, 219, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 141(1)
High Courts17 Nov 2015Dismissed
Ram Karan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)Negotiable Instruments Act, 1881 (NI) - Section 50
High Courts16 Nov 2015Dismissed
Gilan Intel Cables Limited Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2016) 332 ELT 74
Constitution of India, 1950 - Article 226, 227
High Courts16 Nov 2015Dismissed
Yogesh Bansal Vs Paramjit Singh Gill and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 467, 468
High Courts16 Nov 2015Dismissed
Parshotam Mohan Lal Vs Jagdish Chander and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0097
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Limitation Act, 1963 - Section 5
High Courts16 Nov 2015Disposed Off
Gobinder Dass Dahiya Vs Attar Singh
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0094
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37, Order 38 Rule 5, Order 38 Rule 6Contempt of Courts Act, 1971 - Section 12
High Courts16 Nov 2015Dismissed
Bhan Singh and Others Vs Jagir Singh
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0091
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)Contract Act, 1872 - Section 23
High Courts16 Nov 2015Dismissed
Joginder Singh Mann and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 204 : (2016) 1 SCT 196
Constitution of India, 1950 - Article 142, 144, 226, 265, 32
High Courts16 Nov 2015Dismissed
Bant Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0062
General Clauses Act, 1897 - Section 21Land Acquisition Act, 1894 - Section 11, 11-A, 36, 4, 4(1)
High Courts16 Nov 2015
The Commissioner of Income Tax Vs Sadhu Singh Hamdard Trust
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0053
Income Tax Act, 1961 - Section 11, 11(1)(a), 11(4A), 12, 12A