CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 14 of 197

High Courts09 Nov 2015Dismissed

Hem Singh Bharana Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0034

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 173(8), 439Haryana Development and Regulation of Urban Areas Act, 1975 - Section 10, 7Penal Code, 1860 (IPC) - Section 120B, 34, 406, 420, 425
Read judgment
High Courts06 Nov 2015Dismissed

Ramphal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0093

Penal Code, 1860 (IPC) - Section 309, 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)
Read judgment
High Courts06 Nov 2015Dismissed

Sunita Sharma Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0015

Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Prevention of Corruption Act, 1988 - Section 8, 9
Read judgment
High Courts05 Nov 2015Allowed

Sukhbir Kaur and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0104

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15Penal Code, 1860 (IPC) - Section 419, 465, 468, 471
Read judgment
High Courts05 Nov 2015Dismissed

Tek Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
Read judgment