High Courts02 Nov 2015Dismissed
The Amritsar Improvement Trust Vs Talwinder Singh
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0117
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 16 of 197
High Courts02 Nov 2015Dismissed
Gursewak Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 50
High Courts02 Nov 2015Dismissed
Baleshwar and Others Vs Big Jo's Estate Limited
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0077
High Courts02 Nov 2015Partly Allowed
Raj Kali and Others Vs Nirdosh Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0074
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts02 Nov 2015Disposed Off
Alka Vs Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0018
High Courts02 Nov 2015Allowed
Raja Ram and Sons Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 11 P&H CK 0013
Arbitration and Conciliation Act, 1996 - Section 30, 70
High Courts02 Nov 2015Dismissed
Ramesh Kumar Vs Amarjeet Singh
Punjab And Haryana At Chandigarh · (2016) 2 RCR(Civil) 301 : (2016) 1 RCR(Rent) 237
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13-3(A)
High Courts31 Oct 2015
Principal Commissioner of Income Tax Vs Income Tax Appellate Tribunal, Delhi Bench and Others
Punjab And Haryana At Chandigarh · (2015) 281 CTR 521 : (2016) 236 TAXMAN 39
Income Tax Act, 1961 - Section 143(3), 220(6), 253, 254, 254(1)
High Courts30 Oct 2015Dismissed
New India Assurance Co. Ltd. Vs Guriqbal Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 ACC 314 : (2016) 1 RCR(Civil) 733
Motor Vehicles Act, 1988 - Section 149(2)(a)(ii), 2, 2(16), 2(17), 2(21)
High Courts30 Oct 2015Allowed
Rajinder Garg and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 320, 420, 465, 467
High Courts30 Oct 2015Allowed
Roshan Lal Prem Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0159
Constitution of India, 1950 - Article 14, 19(1)(g)National Food Security Act, 2013 - Section 10, 22, 22(4), 3, 4
High Courts30 Oct 2015Dismissed
D.K. Sharda Vs C.B.I.
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts30 Oct 2015
Shamshad Begum Vs Hassan Murtaza and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0017
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17
High Courts30 Oct 2015Dismissed
HKS Developers Private Limited Vs Mahendra
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0014
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 17 Rule 3, Order 41 Rule 10(2), Order 7 Rule 11, Order 7 Rule 11(b)Limitation Act, 1963 - Section 5
High Courts30 Oct 2015Dismissed
Charanjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 173, 319, 319(4), 319(4)(b)Penal Code, 1860 (IPC) - Section 302, 34
High Courts30 Oct 2015Allowed
Amrit Lal and Others Vs Sadhu Ram and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0012
High Courts30 Oct 2015Dismissed
Amarjeet Kaur Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0010
Constitution of India, 1950 - Article 226, 227
High Courts30 Oct 2015Allowed
Bhim Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 32
Constitution of India, 1950 - Article 226Haryana Ceiling on Land Holdings Act, 1972 - Section 12(3), Section 18
High Courts30 Oct 2015Disposed Off
Satbir Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 17
Constitution of India, 1950 - Article 226, Article 227Haryana Canal and Drainage Act, 1974 - Section 17
High Courts29 Oct 2015Dismissed
Ompal Attri and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0187
Constitution of India, 1950 - Article 300ALand Acquisition Act, 1894 - Section 4, 5A, 5A(2), 6, 6(1)