High Courts29 Oct 2015Allowed
Indra Bhardwaj Vs Rajesh Bhardwaj
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0183
Hindu Marriage Act, 1955 - Section 13(1)(ia)(ib)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 17 of 197
High Courts29 Oct 2015
Sona Devi and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts29 Oct 2015Dismissed
Kewal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 42, 50, 55
High Courts29 Oct 2015Allowed
Ram Prasad Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0161
High Courts29 Oct 2015Dismissed
Bhateri Devi Vs Sangeeta Devi and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 536
Guardians and Wards Act, 1890 - Section 25
High Courts29 Oct 2015
Rajiv Gupta Vs Sujata Gupta and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)
High Courts29 Oct 2015Allowed
Piara Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 148, 149, 320, 323, 324
High Courts29 Oct 2015Allowed
Jagmal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0007
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 100, 100(1)Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 - Section 3
High Courts29 Oct 2015Disposed off
Suresh Vs Chief Canal Officer
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 20
Constitution of India, 1950 - Article 226Haryana Canal and Drainage Act, 1974 - Section 17
High Courts28 Oct 2015Dismissed
State of Haryana Vs Bumi Hiway and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0181
Arbitration and Conciliation Act, 1996 - Section 31, 31(3), 34, 6
High Courts28 Oct 2015Disposed Off
Rahul and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207Penal Code, 1860 (IPC) - Section 323, 324, 34, 353, 392
High Courts28 Oct 2015
Prem Chand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 1038
Constitution of India, 1950 - Article 243B, 243Q, 243R, 243R(2)(b), 243SPunjab Municipal Act, 1911 - Section 11, 20, 240Punjab Municipal Corporation Act, 1976 - Section 2(14), 2(s), 38, 69, 70
High Courts21 Oct 2015
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42, 52-APrevention of Corruption Act, 1988 - Section 12
High Courts21 Oct 2015Dismissed
Inderjit Singh and Others Vs Hardev Singh and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0216
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 33, 10Specific Relief Act, 1963 - Section 16(c), 20
High Courts21 Oct 2015Allowed
Rajeshwar Verma Vs Maharshi Dayanand University and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 127
High Courts21 Oct 2015Dismissed
Avtar Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0160
Civil Procedure Code, 1908 (CPC) - Section 80Evidence Act, 1872 - Section 114Land Acquisition Act, 1894 - Section 17, 4, 6
High Courts21 Oct 2015Dismissed
Mahan Singh and Others Vs Sarabjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0153
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 23 Rule 3-B, 100
High Courts21 Oct 2015Dismissed
Union of India and Others Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2016) 1 SCT 232
High Courts21 Oct 2015Allowed
Jasmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 57
High Courts21 Oct 2015
Niharika and Others Vs Baba Farid University of Health Sciences and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0074