High Courts16 Oct 2015Dismissed
Ravinder Kumar Jhingan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0221
Constitution of India, 1950 - Article 226, 311(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 19 of 197
High Courts16 Oct 2015Dismissed
Magma HDI General Insurance Co. Ltd. and Others Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 42
Constitution of India, 1950 - Article 226, 227, 39-ALegal Services Authorities Act, 1987 - Section 19, 20, 21, 22, 22A
High Courts16 Oct 2015Disposed Off
Suvidhaa Info Serve Private Limited Vs Dakshin Haryana Bijli Vitran Nigam Limited
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0218
Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts16 Oct 2015Disposed Off
Venus Transport Company Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0210
Partnership Act, 1932 - Section 59Stamp Act, 1899 - Section 2(14), 3, 35
High Courts16 Oct 2015Allowed
Anil Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0205
Constitution of India, 1950 - Article 14
High Courts16 Oct 2015Disposed Off
Sukhdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0136
Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 10, 12
High Courts16 Oct 2015Dismissed
Arvinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 224
Constitution of India, 1950 - Article 14, 16, 226, 227
High Courts16 Oct 2015Allowed
D.S. Jassal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 228
High Courts16 Oct 2015Disposed Off
R.S. Labour & Transport Contractor Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0095
High Courts16 Oct 2015Allowed
Rupinder Kaur Vs Simardeep Singh and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0091
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20, Order 9 Rule 13, 5Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 20, 21, 22
High Courts16 Oct 2015Dismissed
Chandigarh Administration and Others Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2016) 1 LLJ 136 : (2015) LLR 1260
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 11A
High Courts15 Oct 2015Allowed
Parveen Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 407, 420
High Courts15 Oct 2015Dismissed
Bestways Transport India Pvt. Ltd. Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0177
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115Specific Relief Act, 1963 - Section 6
High Courts15 Oct 2015
The Commissioner of Income Tax Vs Laggar Industries Limited
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0169
Income Tax Act, 1961 - Section 145(3), 260A
High Courts15 Oct 2015Disposed Off
Roshan Lal Vs Jai Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 1032
High Courts15 Oct 2015Allowed
Vijay Kumar Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2016) 148 FLR 540 : (2015) 4 LLJ 619 : (2016) 181 PLR 70
Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25-F
High Courts15 Oct 2015Dismissed
Balbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 357(1)Penal Code, 1860 (IPC) - Section 149, 299, 300, 302, 304
High Courts15 Oct 2015Dismissed
Principal Sainaik School, Kunjpura Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat and Others
Punjab And Haryana At Chandigarh · (2016) 1 LLJ 96 : (2016) 1 SCT 218
Industrial Disputes Act, 1947 - Section 10(1)(C), 25-B, 25-F, 25-G, 25-HPenal Code, 1860 (IPC) - Section 363, 366-A, 368, 376, 511
High Courts15 Oct 2015Dismissed
Fornax Real Estate Limited Vs Chandigarh Spun Pipe Company and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0069
Arbitration Act, 1940 - Section 18, 36Arbitration and Conciliation Act, 1996 - Section 11, 17, 34, 34(3), 36Civil Procedure Code, 1908 (CPC) - Order 39 Rule 39, 151, 94
High Courts14 Oct 2015Dismissed
Mali Ram Vs Shyam Sunder and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0209
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)Punjab Courts Act, 1918 - Section 41