High Courts14 Oct 2015
The Commissioner of Income Tax Vs Srishti Construction
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0087
Income Tax Act, 1961 - Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 21 of 197
High Courts14 Oct 2015
Commissioner of Central Excise Vs Saron Mechanical Works
Punjab And Haryana At Chandigarh · (2016) 332 ELT 80
Central Excises and Salt Act, 1944 - Section 35G, 6
High Courts14 Oct 2015Allowed
Satyabir Goyal and Others Vs Dakshin Haryana Bijli Vitran Nigam and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 514
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 260, 262, 263Electricity Act, 2003 - Section 126, 126(2), 126(3), 126(5), 127
High Courts14 Oct 2015
Alka Khurana Vs Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0081
Constitution of India, 1950 - Article 14, 226, 309Industrial Disputes Act, 1947 - Section 17-B
High Courts14 Oct 2015Dismissed
Surinder Kaur and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0080
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)Registration Act, 1908 - Section 17(1)(b)
High Courts14 Oct 2015
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313, 391Penal Code, 1860 (IPC) - Section 363, 366, 375, 376, 376(2)
High Courts14 Oct 2015Dismissed
Sanjay Dahuja and Others Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 144
Criminal Procedure Code, 1973 (CrPC) - Section 173, 439Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 471, 511Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7, 8
High Courts14 Oct 2015Dismissed
The Punjab Private Self Financed Dental and Medical Colleges Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 20
Dentists Act, 1948 - Section 16, 16A, 2(e), 20, 3
High Courts13 Oct 2015Allowed
Attar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0217
Constitution of India, 1950 - Article 226, 227
High Courts13 Oct 2015Allowed
Balbir Kaur and Others Vs Ram Pal and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0213
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Oct 2015Allowed
Ashu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) - Section 2, 2(g), 2(h), 401, 438Evidence Act, 1872 - Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(y), 35, 49, 64, 7A
High Courts13 Oct 2015Allowed
Ram Lakhan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 376, 506
High Courts13 Oct 2015
Sanjay Kumar Bhagat and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0171
Constitution of India, 1950 - Article 226, 227
High Courts13 Oct 2015Allowed
Rajinder Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0135
Constitution of India, 1950 - Article 226, 227, 243ZG
High Courts13 Oct 2015Dismissed
Sukhwinder Singh and Others Vs Malook Singh and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0104
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts13 Oct 2015Dismissed
United India Insurance Company Ltd. and Others Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 304-A, 337, 379
High Courts13 Oct 2015Allowed
Sukhchain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42, 50, 57
High Courts13 Oct 2015Allowed
Nirmal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 876
Registration Act, 1908 - Section 23, 29, 52Stamp Act, 1899 - Section 47(3)
High Courts13 Oct 2015Disposed off
Dharamvir and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0022
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 320, 482Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts13 Oct 2015Allowed
Sukhchain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 213
Constitution of India, 1950 - Article 14, Article 16, Article 226