COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 22 of 197

High Courts12 Oct 2015Allowed

Parveen and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0198

Criminal Procedure Code, 1973 (CrPC) - Section 125, 173, 406, 482Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 406, 498-A

Read judgment

High Courts12 Oct 2015

H.C. Rakesh Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0192

Read judgment

High Courts12 Oct 2015Allowed

Nirmal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0138

Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 2, 2(viia), 2(vii-a), 36-A

Read judgment

High Courts12 Oct 2015

Lakhwinder Singh Tung Builders Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0120

Central Sales Tax Act, 1956 - Section 9(2)Constitution of India, 1950 - Article 226, 227Punjab Value Added Tax Act, 2005 - Section 27, 29(2), 29(4)

Read judgment

High Courts12 Oct 2015Allowed

Karnail Singh Vs Gurdev Kaur and Others

Punjab And Haryana At Chandigarh · (2016) 181 PLR 272

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

Read judgment

High Courts12 Oct 2015Dismissed

Dakshin Haryana Bijli Vitran Nigam Ltd. and Others Vs Sirohi Medical Centre

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0111

Civil Procedure Code, 1908 (CPC) - Section 9Electricity Act, 2003 - Section 126, 126(2), 126(3), 127, 135

Read judgment

High Courts12 Oct 2015Dismissed

Kamlesh Kumari Vs Vijay Laxmi and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0109

Hindu Marriage Act, 1955 - Section 16(3)

Read judgment

High Courts12 Oct 2015Allowed

Yogita Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0105

Read judgment

High Courts12 Oct 2015Allowed

Dipika Sharma Vs Paramjit Singh

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0077

Specific Relief Act, 1963 - Section 20

Read judgment

High Courts12 Oct 2015Partly Allowed

Mohinder Kaur and Others Vs Palwinder Singh and Others

Punjab And Haryana At Chandigarh · (2015) 4 ACC 889 : (2016) 181 PLR 259

Motor Vehicles Act, 1988 - Section 166

Read judgment

High Courts12 Oct 2015Dismissed

Tyfort Sales Promotion Pvt. Ltd. Vs Secretary to the Government of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0031

Punjab Regional and Town Planning and Development Act, 1995 - Section 43, 44, 44(1), 45, 45(1)

Read judgment

High Courts12 Oct 2015Allowed

Krishan Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 2 SCT 38

Read judgment

High Courts09 Oct 2015Dismissed

Surjit Kaur and Others Vs Shingara Singh and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0212

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 14 Rule 5, Order 41 Rule 27Evidence Act, 1872 - Section 114(g)Hindu Succession Act, 1956 - Section 4, 6, 8

Read judgment

High Courts09 Oct 2015Allowed

Dayawanti Devi and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0208

Haryana Ceiling on Land Holdings Act, 1972 - Section 12(3), 18(1), 18(6), 3, 3(1)Limitation Act, 1963 - Section 5

Read judgment

High Courts09 Oct 2015Dismissed

Punjab National Bank and Others Vs Virender Singh Siwach

Punjab And Haryana At Chandigarh · (2016) 1 LLJ 40

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19Civil Procedure Code, 1908 (CPC) - Section 11, 21, 21-A, 99Suits Valuation Act, 1887 - Section 11

Read judgment

High Courts09 Oct 2015Dismissed