High Courts08 Oct 2015Allowed
Jaswant Singh and Others Vs Kesho Dass
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0049
Punjab Tenancy Act, 1887 - Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 24 of 197
High Courts08 Oct 2015Dismissed
Jaswant and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0048
Land Acquisition Act, 1894 - Section 4, 4(1), 5A, 6
High Courts08 Oct 2015Dismissed
Sheoraj Vs Sunita and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0030
Evidence Act, 1872 - Section 58
High Courts08 Oct 2015Dismissed
Kuber Resorts Limited and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 191
Land Acquisition Act, 1894 - Section 4, 5-A, 6
High Courts07 Oct 2015
Satyawan Dahiya Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 7
High Courts07 Oct 2015Disposed Off
Chattar Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0147
Land Acquisition Act, 1894 - Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts07 Oct 2015Dismissed
Ravi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0113
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 174
High Courts07 Oct 2015Allowed
Bhagwan Dass and Sons Vs Sawhney International Trade Links and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0082
Negotiable Instruments Act, 1881 (NI) - Section 14
High Courts07 Oct 2015
Jagjit Singh Chahal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 834
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 105-F, 154, 161, 173, 173(8)
High Courts07 Oct 2015Dismissed
Punjab Water Resources Management and Development Corporation Ltd. Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 1 LLJ 118 : (2016) 181 PLR 236
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(k)
High Courts07 Oct 2015Dismissed
Parvinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 406, 498-A
High Courts07 Oct 2015Dismissed
Satish Kumar Vs Dimple Kumari and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0047
High Courts07 Oct 2015
State of Punjab Vs Jagjit Singh Chahal and Others
Punjab And Haryana At Chandigarh · (2016) ALLMR(Cri) 103 : (2015) 4 RCR(Criminal) 724
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 202, 362, 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 20(b)(ii)(c), 21, 21(c), 22
High Courts07 Oct 2015Partly Allowed
Kanwarjit Singh Vs Sukhminder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 542
Motor Vehicles Act, 1988 - Section 166
High Courts07 Oct 2015Dismissed
Raj Rani Vs Vinay Gupta
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0040
Hindu Marriage Act, 1955 - Section 13, 25
High Courts07 Oct 2015Disposed off
Kulwant Rai Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0039
Haryana Urban Development Authority Act, 1977 - Section 17(3)
High Courts06 Oct 2015Dismissed
Gram Panchayat Village Uncha Samana Vs Haryana Wakf Board Ambala Cantt
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0211
Waqf Act, 1995 - Section 6(4)
High Courts06 Oct 2015Partly Allowed
Tara Devi and Others Vs Bitto and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0207
Motor Vehicles Act, 1988 - Section 163A, 166
High Courts06 Oct 2015Dismissed
Satish and Others Vs Hukam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0196
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts06 Oct 2015Allowed
Rajinder Pal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 120-B, 420