High Courts05 Oct 2015
Commissioner of Central Excise and Service Tax Vs Anand Founders & Engineers
Punjab And Haryana At Chandigarh · (2016) 331 ELT 340
Central Excises and Salt Act, 1944 - Section 11A, 11AC, 35G
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 26 of 197
High Courts05 Oct 2015Allowed
Poonam Nagar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 119
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 406, 498A, 498-A, 506
High Courts05 Oct 2015Dismissed
Bhag Singh and Others Vs Lachman Singh and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 217
Punjab Tenancy Act, 1887 - Section 77(3)(3)
High Courts05 Oct 2015Dismissed
Vinny Bains and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0100
Copyright Act, 1957 - Section 52, 53, 55Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120-B, 124-A, 153-A
High Courts05 Oct 2015
J.S.R. Relators Pvt. Ltd. Vs The Assistant Commissioner, Designated Authority, VCES, Service Tax, Delhi-IV, Gurgaon and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0085
Constitution of India, 1950 - Article 226, 227Finance Act, 1994 - Section 86
High Courts05 Oct 2015Dismissed
Post Graduate Institute of Medical Education and Research Vs Drivers Welfare Association, Post Graduate Institute of Medical Education and Research and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 244
Constitution of India, 1950 - Article 226, 227
High Courts05 Oct 2015Dismissed
Raj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 323, 325, 34
High Courts05 Oct 2015
Dharamvir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0037
Prevention of Corruption Act, 1988 - Section 13, 7, 8
High Courts05 Oct 2015
Mohinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319, 357 (1), 357(1)Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324
High Courts05 Oct 2015Dismissed
Bhagwan Dass Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 313Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 466, 467
High Courts05 Oct 2015Disposed off
Shamsher Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts01 Oct 2015
Commissioner of Income Tax Vs Max India Limited
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0222
Income Tax Act, 1961 - Section 115J, 115JA, 115JA(1), 115JAA, 115JAA(1)
High Courts01 Oct 2015Dismissed
National Insurance Co. Ltd. Vs Deesho and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0195
High Courts01 Oct 2015Dismissed
Sunial Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) LabIC 4439
Constitution of India, 1950 - Article 14, 16, 309
High Courts01 Oct 2015
Puri Construction Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0170
Constitution of India, 1950 - Article 226, 227Haryana Value Added Tax Act, 2003 - Section 15(3), 34, 34(2)
High Courts01 Oct 2015Dismissed
Shiv Kumar Vs Raj Devi and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 732
Penal Code, 1860 (IPC) - Section 304-A
High Courts01 Oct 2015Allowed
Indal Kumar Vs Gaurav Kumar Grover
Punjab And Haryana At Chandigarh · (2015) 180 PLR 713
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2, Order 37 Rule 4, Order 5 Rule 17, 151
High Courts01 Oct 2015Dismissed
M.S. Talekar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 814
Criminal Procedure Code, 1973 (CrPC) - Section 313, 391, 482
High Courts01 Oct 2015Allowed
Mangat Ram and Others Vs Satish Chand and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 714
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 1, Order 7 Rule 1(j)Specific Relief Act, 1963 - Section 20
High Courts01 Oct 2015
Kavita Khandari Vs Anil Kumar Kakkar and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 731
Civil Procedure Code, 1908 (CPC) - Section 35-A, 92, 92(1)