COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 25 of 197

High Courts06 Oct 2015Disposed Off

Hardev Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 974

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 357, 357(A), 482Penal Code, 1860 (IPC) - Section 326-A, 376, 376A, 376B, 376C

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High Courts06 Oct 2015Dismissed

Satish Sharma Vs Bimla Devi

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0141

Penal Code, 1860 (IPC) - Section 323, 34, 406, 420, 498-A

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High Courts06 Oct 2015Allowed

Employees Provident Fund Organisation and Others Vs The Punjab State Cooperative Supply & Marketing Federation Ltd. and Others

Punjab And Haryana At Chandigarh · (2016) 148 FLR 65 : (2015) LLR 1219 : (2016) 181 PLR 238

Constitution of India, 1950 - Article 226, 227

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High Courts06 Oct 2015Dismissed

Chandigarh Police Inspector General of Police, Police Headquarters Vs Central Administrative Tribunal, Chandigarh Bench and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 718

Penal Code, 1860 (IPC) - Section 147, 148, 149, 342, 382

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High Courts06 Oct 2015Dismissed

Daljit Singh and Others Vs Sandip Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0114

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High Courts06 Oct 2015Dismissed

Dharminder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 1 SCT 221

Constitution of India, 1950 - Article 12, 14, 16, 162, 226

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High Courts06 Oct 2015Dismissed

Phull Kumar Gaur and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0066

Constitution of India, 1950 - Article 16, 309

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High Courts06 Oct 2015Allowed

Angrej Ali Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 324, 34

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High Courts06 Oct 2015Dismissed

Narinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50

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High Courts06 Oct 2015Allowed

Darshan Singh Vs C.B.I.

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0038

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1)(d), 13(1)(d)(i), 13(2)

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High Courts06 Oct 2015Dismissed

Daljit Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0032

General Clauses Act, 1897 - Section 21Land Acquisition Act, 1894 - Section 10, 16, 17, 3(f), 4Punjab Co-operative Societies Act, 1961 - Section 57

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High Courts06 Oct 2015Allowed

Raj Bala Parwana Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 173, 195, 195(1), 195(1)(a), 195(1)(a)(iii)Penal Code, 1860 (IPC) - Section 144, 188

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High Courts05 Oct 2015Dismissed

Tilak Raj Vs Joint Director of Enforcement Directorate

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0223

Constitution of India, 1950 - Article 226, 227Foreign Exchange Regulation Act, 1973 - Section 40, 56, 9(1)(b), 9(1)(d)

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High Courts05 Oct 2015Dismissed

Indication Instruments Limited Vs Anita Kumari and Others

Punjab And Haryana At Chandigarh · (2016) 1 LLJ 160

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High Courts05 Oct 2015Dismissed

Gurmail Singh Vs Nachhattar Singh

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0204

Specific Relief Act, 1963 - Section 20(2)

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High Courts05 Oct 2015Dismissed

Asian Consolidated Industries Limited Vs Assistant Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0202

Constitution of India, 1950 - Article 226, 226(2)Income Tax Act, 1961 - Section 271

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High Courts05 Oct 2015Dismissed

Pardeep and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 720

Constitution of India, 1950 - Article 226

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High Courts05 Oct 2015Dismissed

Paramjit Kaur and Others Vs Harjit Singh and Others

Punjab And Haryana At Chandigarh · (2015) 180 PLR 716 : (2016) 2 RCR(Civil) 159 : (2016) 1 RCR(Rent) 205

East Punjab Urban Rent Restriction Act, 1949 - Section 13

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High Courts05 Oct 2015Allowed

Dr. B.R. Ambedkar National Institute of Technology Vs Employees' Provident Fund Department and Others

Punjab And Haryana At Chandigarh · (2015) LLR 1254

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High Courts05 Oct 2015Dismissed

Paramount Impex Pvt. Ltd. Vs The Appellate Authority and Others

Punjab And Haryana At Chandigarh · (2015) 147 FLR 987 : (2015) LLR 1256 : (2016) 181 PLR 241

Payment of Gratuity Act, 1972 - Section 4, 7

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