High Courts09 Oct 2015Dismissed
Parveen Handa Vs Sarav Mohan Tandon
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 579
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 23 of 197
High Courts09 Oct 2015Allowed
Union of India Vs Rajesh Sethi
Punjab And Haryana At Chandigarh · (2015) 4 SCT 730
Control of National Highways (Land and Traffic) Act, 2002 - Section 5
High Courts09 Oct 2015Partly Allowed
Harinder Kaur Vs Indira U. Nigham and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0051
High Courts09 Oct 2015Dismissed
Farid and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 302, 364A, 364-A
High Courts09 Oct 2015Allowed
Indian Hardware Industries Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0024
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Haryana Evacuee Properties (Management and Disposal) Act, 2008 - Section 2, 2(k), 4, 4 (2)(f), 8
High Courts09 Oct 2015Dismissed
Parkash Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0021
Constitution of India, 1950 - Article 309
High Courts09 Oct 2015Allowed
Pathfinder Publishing Pvt. Ltd. and Others Vs Indian Institute of Planning and Management and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0020
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 200, 202, 482Penal Code, 1860 (IPC) - Section 34, 35, 499, 500, 501
High Courts09 Oct 2015Allowed
Puran Ram and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 324, 326, 34
High Courts09 Oct 2015Allowed
Dayawanti Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 37
Constitution of India, 1950 - Article 226Haryana Ceiling on Land Holdings Act, 1972 - Section 12 (3)
High Courts08 Oct 2015Allowed
Gajinder Singh Parmar and Others Vs General Public
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0149
Civil Procedure Code, 1908 (CPC) - Section 15Succession Act, 1925 - Section 273, 278, 300
High Courts08 Oct 2015Dismissed
The Jind Co-operative Sugar Mills Ltd. Vs Ajmer Singh and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0142
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 14
High Courts08 Oct 2015Dismissed
Rajinder Kaur and Others Vs Shakuntla Devi
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0107
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23(A), Order 41 Rule 23-A, Order 41 Rule 25
High Courts08 Oct 2015Dismissed
Birbrender Singh and Others Vs Prabhjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0078
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 31Hindu Succession Act, 1956 - Section 14, 14(1), 14(1)(2), 14(2)Transfer of Property Act, 1882 - Section 41
High Courts08 Oct 2015Dismissed
Uggarsain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts08 Oct 2015Allowed
Bir Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0070
Constitution of India, 1950 - Article 136, 14, 142, 227Industrial Disputes Act, 1947 - Section 33(C)2, 33-C(2)Limitation Act, 1963 - Section 2(1), 2(a), 2(b), 3(2), 4
High Courts08 Oct 2015Dismissed
Post Graduate Institute of Medical Education and Research and Others Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 508
Constitution of India, 1950 - Article 226, 227
High Courts08 Oct 2015Dismissed
Verinder K. Rishi Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0062
Constitution of India, 1950 - Article 226, 227
High Courts08 Oct 2015Dismissed
Rajwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 279, 304, 304-A, 338
High Courts08 Oct 2015Allowed
Kuljit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0059
High Courts08 Oct 2015Disposed off
Balbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0058
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 320, 482Motor Vehicles Act, 1988 - Section 181