High Courts01 Oct 2015Dismissed
Sumanyu Dudi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 205
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 27 of 197
High Courts01 Oct 2015Dismissed
Devinder Kaur and Others Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 409, 420, 467, 468
High Courts01 Oct 2015Dismissed
Gurmukh Singh Vs Shailinder Bhardwaj and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313
High Courts01 Oct 2015Disposed off
Gajjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0054
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 207Penal Code, 1860 (IPC) - Section 279, 304-A, 338, 427
High Courts01 Oct 2015Dismissed
Ambrish Jain and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0042
Punjab Municipal Act, 1911 - Section 192Punjab Municipal Corporation Act, 1976 - Section 275, 275, 275(3)Punjab Regional and Town Planning and Development Act, 1995 - Section 70
High Courts01 Oct 2015Allowed
Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0036
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(5), 439, 439(1)Penal Code, 1860 (IPC) - Section 148, 149, 306, 323, 324
High Courts01 Oct 2015Dismissed
Phool Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0034
Constitution of India, 1950 - Article 21, 317(1)Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240, 245(1)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts01 Oct 2015Allowed
Jai Parkash Sharma and Others Vs Chief Commissioner of Income Tax, Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 722
Wealth Tax Act, 1957 - Section 34AB, 34AD
High Courts01 Oct 2015Disposed off
Daler Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 206
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 102, 104, 173, 190Passports Act, 1967 - Section 10(2)(3), 10(2)(e), 10(3), 10(3)(e), 5
High Courts01 Oct 2015Allowed
Raj Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 60(3)
High Courts30 Sept 2015Allowed
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0456
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Penal Code, 1860 (IPC) - Section 107, 306, 34
High Courts30 Sept 2015Allowed
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0452
Criminal Procedure Code, 1973 (CrPC) - Section 100, 313Essential Commodities Act, 1955 - Section 3, 7Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
High Courts30 Sept 2015Dismissed
Equipment Conductors & Cables Ltd., Gurgaon Vs Chief Engineer, Transmission Corporation of Andhra Pradesh Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 764
Arbitration and Conciliation Act, 1996 - Section 19, 34, 43
High Courts30 Sept 2015Dismissed
Kailash Chander Vs Raman Shahi
Punjab And Haryana At Chandigarh · (2015) 180 PLR 704
Civil Procedure Code, 1908 (CPC) - Section 60(1), 60(1)(ccc), 60(ccc)
High Courts30 Sept 2015Dismissed
Rattan Singh Ranga Vs Ram Karan
Punjab And Haryana At Chandigarh · (2015) 180 PLR 686
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(4), Order 37 Rule 37Constitution of India, 1950 - Article 227
High Courts30 Sept 2015Dismissed
Manraj Singh Vs Punjab School Education Board
Punjab And Haryana At Chandigarh · (2015) 180 PLR 698
High Courts30 Sept 2015Allowed
Buta Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0394
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397Penal Code, 1860 (IPC) - Section 323, 325, 34, 452
High Courts30 Sept 2015Dismissed
Gursewak Singh and Others Vs The Punjab State Electricity Board, Patiala and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0348
High Courts30 Sept 2015Allowed
Improvement Trust, Barnala and Others Vs The Barnala Iron and Steel Dealers Cooperative House Building Society Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0326
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts30 Sept 2015Dismissed
State of Punjab and Others Vs Naresh Kumari
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0322
Constitution of India, 1950 - Article 14, 16(1), 16(4), 16(4-A), 162