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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 29 of 197

High Courts29 Sept 2015Dismissed

Gurdeep Kaur Vs Lal Singh and Others

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0189

Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313, 319Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 452
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High Courts29 Sept 2015Disposed off

Dalip Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 450

Mines and Minerals (Development and Regulation) Act, 1957 - Section 3, 3 (a), 4Punjab Minerals (Vesting of Rights) Act, 1994 - Section 2 (b)
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High Courts29 Sept 2015Dismissed

Rajpati and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 302, 304-B, 307, 316, 34
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High Courts29 Sept 2015Dismissed

Nirmal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0012

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18 (b)
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High Courts28 Sept 2015Dismissed

Jand Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0320

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42, 52-A
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