High Courts28 Sept 2015Dismissed
Vijay Parkash Vs Ram Niwas
Punjab And Haryana At Chandigarh · (2015) 180 PLR 706
Civil Procedure Code, 1908 (CPC) - Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 30 of 197
High Courts28 Sept 2015Dismissed
Anil Kumar Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 959
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 142
High Courts28 Sept 2015Allowed
Ram Singh Vs Jai Bharat Maruti Limited and Others
Punjab And Haryana At Chandigarh · (2015) 4 LLJ 689
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 10(1)(C), 11(A), 11-A, 2-A, 33
High Courts28 Sept 2015Dismissed
Mahipal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0236
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 52-A, 57, 8
High Courts28 Sept 2015Dismissed
Shriram General Insurance Co. Ltd. Vs Permanent Lok Adalat (Public Utility Service), Gurgaon and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0210
Constitution of India, 1950 - Article 226, 227, 39-ALegal Services Authorities Act, 1987 - Section 19, 20, 21, 22, 22APenal Code, 1860 (IPC) - Section 379
High Courts28 Sept 2015Dismissed
Shriram General Insurance Co. Ltd. Vs Tayyub Hussain and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0209
Constitution of India, 1950 - Article 226, 227, 39-ALegal Services Authorities Act, 1987 - Section 19, 20, 21, 22, 22APenal Code, 1860 (IPC) - Section 379
High Courts28 Sept 2015Dismissed
Haryana State Industrial and Infrastructure Development Corporation Vs Shobha Devi and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0202
Land Acquisition Act, 1894 - Section 18, 4, 6
High Courts28 Sept 2015Dismissed
Ram Narain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 323, 324, 326, 34
High Courts28 Sept 2015Dismissed
Jagroop Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0188
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 319, 362, 439, 439(1), 439(2)Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 201, 302
High Courts28 Sept 2015Allowed
Gina Kaur Gill and Others Vs Rajat Jain and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 520
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 1Indian Medical Council Act, 1956 - Section 19-A, 33
High Courts28 Sept 2015Partly Allowed
Baljit Kaur Vs Prem Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 684
Motor Vehicles Act, 1988 - Section 163, 163-A, 166
High Courts25 Sept 2015Dismissed
Vijender Singh Vs Parveen Devi
Punjab And Haryana At Chandigarh · (2015) 180 PLR 759
Penal Code, 1860 (IPC) - Section 498A
High Courts24 Sept 2015Dismissed
Mahesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0457
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts24 Sept 2015Dismissed
Kartar Singh Vs Karam Chand and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 769
High Courts24 Sept 2015Allowed
Bhupinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 703
Penal Code, 1860 (IPC) - Section 420
High Courts24 Sept 2015Dismissed
Sandeep Rastogi Vs Jasprit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 692
High Courts24 Sept 2015Allowed
Gurmit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 682
Land Acquisition Act, 1894 - Section 31, 32, 33, 34, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts24 Sept 2015
Gurmeet Singh and Others Vs Harnek Singh and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0368
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 2Hindu Succession Act, 1956 - Section 8, 8(C)
High Courts24 Sept 2015Dismissed
Darshana Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 687
Limitation Act, 1963 - Section 5
High Courts24 Sept 2015Dismissed
Neetu and Others Vs Vijender Pal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 691
Motor Vehicles Act, 1988 - Section 163A