High Courts30 Sept 2015Dismissed
Binder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 697 : (2016) 1 RCR(Civil) 634
Punjab Panchayati Raj Act, 1994 - Section 200(1), 201
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 28 of 197
High Courts30 Sept 2015Allowed
Samriti Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 700
Dentists Act, 1948 - Section 20(2)(g)
High Courts30 Sept 2015Dismissed
Raj Bala Vs Dariya Singh and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 767
Evidence Act, 1872 - Section 114Registration Act, 1908 - Section 34
High Courts30 Sept 2015Disposed Off
Jagdish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 41, 42, 50, 50(1)
High Courts30 Sept 2015
Harmandeep Singh Brar and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0198
High Courts30 Sept 2015Dismissed
Yash Paul Raheja Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 495
Constitution of India, 1950 - Article 14, 16, 19, 21, 226
High Courts30 Sept 2015Disposed off
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 207, 313Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts30 Sept 2015Disposed off
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 173(2), 207, 313Penal Code, 1860 (IPC) - Section 120-B, 379, 380, 381, 404Probation of Offenders Act, 1958 - Section 3, 4
High Courts30 Sept 2015Allowed
Dharam Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 829
High Courts30 Sept 2015Allowed
Randhir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 173 (2), 173(2)Penal Code, 1860 (IPC) - Section 420, 447
High Courts30 Sept 2015Dismissed
Anoop Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 357, 357(3), 357-A, 374(2)Penal Code, 1860 (IPC) - Section 148, 149, 307, 320, 323Probation of Offenders Act, 1958 - Section 4
High Courts30 Sept 2015Dismissed
Kasturi Lal Vs National Aids Control Organization and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 751
High Courts30 Sept 2015Dismissed
Sajjan Kumar Vs Divisional Canal Officer
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 7
Constitution of India, 1950 - Article 226, Article 227
High Courts29 Sept 2015Allowed
Ashish Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0462
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 173, 482Penal Code, 1860 (IPC) - Section 405, 406, 498A, 506
High Courts29 Sept 2015
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 CCR 195 : (2015) 4 RCR(Criminal) 829
Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(2)Penal Code, 1860 (IPC) - Section 420, 465, 467, 468, 471
High Courts29 Sept 2015Dismissed
Baljit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0353
Criminal Procedure Code, 1973 (CrPC) - Section 313, 319Penal Code, 1860 (IPC) - Section 302, 34
High Courts29 Sept 2015Allowed
Khushal Singh Vs Taro Bai and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 980
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 2Punjab Tenancy Act, 1887 - Section 59
High Courts29 Sept 2015Allowed
Phalia Vs Rajinder Pal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 1043
High Courts29 Sept 2015Allowed
Gian Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 771
Penal Code, 1860 (IPC) - Section 198, 199, 323, 324
High Courts29 Sept 2015Dismissed
Jaswinder Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 09 P&H CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 384Penal Code, 1860 (IPC) - Section 120-B, 323, 363, 366, 376