High Courts14 Oct 2015Dismissed
Amarjit Singh Saini and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 LLJ 235
Constitution of India, 1950 - Article 309
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 20 of 197
High Courts14 Oct 2015
Hazara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0200
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 307, 377, 378, 386, 389Penal Code, 1860 (IPC) - Section 279, 304-A, 338
High Courts14 Oct 2015Dismissed
New India Assurance Company Limited and Others Vs Ramji Parsad and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 74
Motor Vehicles Act, 1988 - Section 10(2)(j), 2(15), 2(16), 2(21), 2(23)
High Courts14 Oct 2015Dismissed
Satinder Dhama Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0176
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(8), 227, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 21, 22, 25-A, 27-A
High Courts14 Oct 2015
Commissioner of Income Tax (Central) Vs Marigold Merchandise (P) Ltd.
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0168
Income Tax Act, 1961 - Section 10(1), 132, 142(1), 143(2), 143(3)
High Courts14 Oct 2015Dismissed
Cer Boih Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Criminal) 687
Criminal Procedure Code, 1973 (CrPC) - Section 173, 200, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22, 25, 25-A, 27
High Courts14 Oct 2015Allowed
Krishan Pal Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 270
Constitution of India, 1950 - Article 226
High Courts14 Oct 2015
Gora Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0152
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 25, 50, 57
High Courts14 Oct 2015Dismissed
Rameshwar Gupta Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0150
Constitution of India, 1950 - Article 226, 227
High Courts14 Oct 2015Dismissed
Punjabi University, Patiala Vs Gobind Kumar
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0148
Civil Procedure Code, 1908 (CPC) - Section 100, 100(i)Punjab Courts Act, 1918 - Section 41
High Courts14 Oct 2015
Davinder Kant Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 25-A, 27 A, 29, 37(1)(b)(ii)Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
High Courts14 Oct 2015Dismissed
Parmod Kumar Jain and Others Vs Kanchan Bala Jain and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0144
Arbitration and Conciliation Act, 1996 - Section 31(3), 34
High Courts14 Oct 2015Allowed
Randhir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0143
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 260, 262, 263Electricity Act, 2003 - Section 126, 126(2), 126(3), 126(5), 126(6)
High Courts14 Oct 2015Dismissed
Sukhwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0140
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302
High Courts14 Oct 2015Allowed
Hement Kumar Vs Chief Managing Director, HVPNL and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0139
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 25Electricity Act, 2003 - Section 135
High Courts14 Oct 2015Dismissed
Om Parkash Vs Devender and Others
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0137
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)Evidence Act, 1872 - Section 31Punjab Courts Act, 1918 - Section 41
High Courts14 Oct 2015Dismissed
Crystal Phosphates Limited and Others Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2016) 1 LLJ 353 : (2015) LLR 1257
Constitution of India, 1950 - Article 14, 21, 226, 227
High Courts14 Oct 2015Dismissed
Ranjit Singh Vs Jitender Singh
Punjab And Haryana At Chandigarh · (2016) 181 PLR 265
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3Specific Relief Act, 1963 - Section 20, 6
High Courts14 Oct 2015Allowed
Sewa Singh Vs The Daily Lok Adalat (Bench No. 1), Punjab and Haryana High Court, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 181 PLR 57
Arbitration and Conciliation Act, 1996 - Section 67, 68, 69, 70, 71Constitution of India, 1950 - Article 226Legal Services Authorities Act, 1987 - Section 19, 20, 20(3), 20(4)
High Courts14 Oct 2015Dismissed
Mohinder Pal Kapoor Vs Nagar Mal Superintendent Circle Stamp Depot, Ludhiana
Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 197, 468, 473, 482Penal Code, 1860 (IPC) - Section 420, 465, 468, 471