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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 18 of 197

High Courts20 Oct 2015Allowed

Ajay Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0214

Criminal Procedure Code, 1973 (CrPC) - Section 319, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 406, 498-A, 506
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High Courts20 Oct 2015Dismissed

Sugan Chand and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) 2 RCR(Civil) 49

Land Acquisition Act, 1894 - Section 4, 5A, 6Punjab New Capital (Periphery) Control Act, 1952 - Section 5Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 12, 12(3), 5, 5(1), 5(4)
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High Courts20 Oct 2015Disposed Off

Bawa Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0090

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 20, 20(b), 35, 50
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High Courts20 Oct 2015

N.K. Ghai Vs Gopal Singh and Others

Punjab And Haryana At Chandigarh · (2015) 10 P&H CK 0079

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 31Specific Relief Act, 1963 - Section 20Transfer of Property Act, 1882 - Section 53-A
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High Courts19 Oct 2015Allowed

Jai Narain Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Criminal) 1003

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 2, 313Penal Code, 1860 (IPC) - Section 161, 162, 163, 164, 165Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(1)(d)(i), 20, 7
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