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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 4 of 197

High Courts14 Dec 2015Allowed

Sonia and Others Vs Surmukh Singh

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0106

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125, 407, 482Penal Code, 1860 (IPC) - Section 125, 323, 325, 34, 406
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High Courts11 Dec 2015Dismissed

Simbhu Dayal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0140

Land Acquisition Act, 1894 - Section 4, 4(1), 6Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 12, 12(3), 12(3)(ii), 24, 5
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High Courts11 Dec 2015Dismissed

Parwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 52, 57
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High Courts11 Dec 2015Dismissed

Amit Gupta Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0046

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226, 227Electricity Act, 2003 - Section 126, 126(2), 126(3), 126(5), 127
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High Courts10 Dec 2015Dismissed

Rajpal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0139

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42, 43, 50
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High Courts10 Dec 2015Dismissed

Sunil and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0137

Constitution of India, 1950 - Article 213, 342, 345, 346, 347Haryana Official Language Act, 1969 - Section 3, 4, 4A, 4-ALand Acquisition Act, 1894 - Section 16, 3, 36, 4, 5-A
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