High Courts19 Dec 2012Disposed Off
Baljit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 160, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 3 of 155
High Courts18 Dec 2012
Parveen Sahai and Others Vs Salim Ahmed
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0216
Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts18 Dec 2012Dismissed
Chet Ram and another Vs Punjab Wakf Board, Chandigarh and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0161
High Courts18 Dec 2012
Vaid Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 617
Punjab Panchayati Raj Act, 1994 — Section 19, 19(3)
High Courts18 Dec 2012Dismissed
Gajjan Singh Vs Financial Commissioner, Appeals (I) and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 812 : (2013) 2 RCR(Rent) 298
Waqf Act, 1954 — Section 89
High Courts18 Dec 2012
Mukesh Rao Vs The High Court of Punjab and Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 406 : (2013) 2 RCR(Civil) 1
Constitution of India, 1950 — Article 214, 215, 223, 225, 226Income Tax Act, 1961 — Section 132, 133A, 133B, 142States Reorganisation Act, 1956 — Section 51
High Courts17 Dec 2012Allowed
Jasvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0184
Penal Code, 1860 (IPC) — Section 148, 149, 302, 341
High Courts17 Dec 2012
Aarti and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Dec 2012Allowed
Amandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts17 Dec 2012
Jaswinder Kumari and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Dec 2012
Kamal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Dec 2012
Lata Kumari and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Dec 2012Dismissed
H.K. Roy Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Faridabad and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0018
High Courts15 Dec 2012
Somdutt Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 505
Haryana Municipal Act, 1973 — Section 52
High Courts14 Dec 2012Dismissed
George Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 319
Constitution of India, 1950 — Article 142, 227, 235Consumer Protection Act, 1986 — Section 10, 10(2), 16, 17, 17(b)Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts14 Dec 2012
Sita Rani and Another Vs Usha and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0082
Transfer of Property Act, 1882 — Section 111
High Courts13 Dec 2012
Manjeet Singh Vs Gurdas Singh
Punjab And Haryana At Chandigarh · (2013) 2 ACC 450
High Courts13 Dec 2012Dismissed
Sarabjit Kaur Vs Air Marshal (Retd.) K.D. Singh
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0217
East Punjab Urban Rent Restriction Act, 1949 — Section 13(A), 15(5)
High Courts13 Dec 2012Allowed
Bai Singh alias Santa Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 290
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts13 Dec 2012
Jasmit Singh and Others Vs Punjab School Education Board and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 537