High Courts13 Dec 2012Allowed
Bataso Devi and Others Vs Brahma Nand and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0130
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 4 of 155
High Courts13 Dec 2012
Bhramjeet and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 341, 356
High Courts13 Dec 2012Allowed
Bimla and Others Vs Brahma Nand and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0115
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Dec 2012
Gurpinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Dec 2012
Kajal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0112
High Courts13 Dec 2012Allowed
Nanhari @ Nanhi and Others Vs Pappi and Others
Punjab And Haryana At Chandigarh · (2013) 2 ACC 430
Penal Code, 1860 (IPC) — Section 279, 302, 304A, 323, 337
High Courts13 Dec 2012Dismissed
Krishan Lal Vs Harji Ram and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 200
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts13 Dec 2012Allowed
Charanjeet Singh Sarpanch Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0084
High Courts13 Dec 2012Dismissed
Raj Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 67
High Courts13 Dec 2012Allowed
Tarsem Chand Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 539
Constitution of India, 1950 — Article 226, 227East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Act, 1911 — Section 3, 3(1)(b)
High Courts13 Dec 2012Dismissed
The New India Assurance Company Limited and Another Vs Miss Deepika Kalra and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 542
High Courts13 Dec 2012Dismissed
Raj Dulari Dhall Vs Gautam Aggarwal and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 543
High Courts13 Dec 2012Allowed
Mohan Lal and Others Vs Smt. Ishwar Devi and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 73
Registration Act, 1908 — Section 57, 60
High Courts13 Dec 2012Allowed
Gurjeet Singh @ Sonu Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0028
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 323
High Courts13 Dec 2012
Desh Raj Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Criminal) 346
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1988 — Section 7
High Courts12 Dec 2012Allowed
Savitri Devi and Others Vs Chouhan B.K.O. and Others
Punjab And Haryana At Chandigarh · (2013) 2 ACC 378
High Courts12 Dec 2012Dismissed
Harbans Kaur and Another Vs Lochan Singh and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0157
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts12 Dec 2012
Kulwinder Pal Kaur and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0129
High Courts12 Dec 2012Allowed
Kashmir Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0128
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Dec 2012Dismissed
Harvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468