High Courts12 Dec 2012
Taranjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 545
Punjab Municipal Corporation Act, 1976 — Section 103(d), 137, 138, 146, 49
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 5 of 155
High Courts12 Dec 2012
M/s. S.I.D. Rice Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 36
High Courts12 Dec 2012
Balraj Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts12 Dec 2012
Satnam Singh @ Kala and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts12 Dec 2012Dismissed
Vikramjeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 401Penal Code, 1860 (IPC) — Section 380, 459
High Courts11 Dec 2012Dismissed
Prem Chand Vs State of UT Chandigarh and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 465
High Courts11 Dec 2012
Krishan Kumar Sangwan Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0163
High Courts11 Dec 2012Allowed
Charanjit Singh Sekhon Vs Jagjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 554
High Courts11 Dec 2012
Manisha and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0146
High Courts11 Dec 2012Dismissed
Major Singh Vs Divisional Commissioner, Patiala and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0145
High Courts11 Dec 2012
Madhu Aggarwal Vs Registrar, Cooperative Societies, Haryana, Chandigarh and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0144
High Courts11 Dec 2012Allowed
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts11 Dec 2012Dismissed
Harneet Singh @ Bani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 439Indian Medical Council Act, 1956 — Section 15Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts11 Dec 2012
Nitan Singh and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0141
High Courts11 Dec 2012Allowed
Jaswant Singh @ Bitta and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts11 Dec 2012Allowed
Gurjinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0134
Penal Code, 1860 (IPC) — Section 323, 326, 34
High Courts11 Dec 2012Dismissed
Hari Krishan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0133
High Courts11 Dec 2012Dismissed
Sunita Jain and Another Vs Manju Jain
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0132
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Dec 2012Dismissed
Surinder Singh alias Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22
High Courts11 Dec 2012Dismissed
Dr. Sheeba Bedi Vs State of U.T., Chandigarh and others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0124
Constitution of India, 1950 — Article 226