COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2012

3,100 judgments · page 6 of 155

High Courts11 Dec 2012

Narinder Singh and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 498AProtection of Women From Domestic Violence Act, 2005 — Section 3, 37, 5

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High Courts11 Dec 2012Dismissed

Harnek Singh Vs Gurmail Singh

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0122

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High Courts11 Dec 2012

Asha Rani and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts11 Dec 2012

Bagrawat and another Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0110

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High Courts11 Dec 2012Allowed

Prem Kumar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 1010

General Clauses Act, 1897 — Section 9Punjab Panchayati Raj Act, 1994 — Section 19, 19(2)

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High Courts11 Dec 2012Dismissed

Bachna Vs Financial Commissioner (Revenue), Punjab, Chandigarh and Others

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0056

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High Courts11 Dec 2012Dismissed

Bhagwati Devi Vs Samunder Singh

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0055

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Registration Act, 1908 — Section 17(1A)Transfer of Property Act, 1882 — Section 53A

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High Courts11 Dec 2012Allowed

Bhupender Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 406, 420

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High Courts11 Dec 2012Dismissed

Balbir Singh Boken Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0051

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High Courts11 Dec 2012

Kuldip Kumar Verma and others Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0050

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High Courts11 Dec 2012Dismissed

Harmal and Another Vs Lichhmi Devi

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts11 Dec 2012Allowed

Kanwaljit Singh Chatrath and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 169 PLR 549

Haryana Co-operative Societies Act, 1984 — Section 102, 103

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High Courts11 Dec 2012Allowed

Pawan Kumar Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 320, 406, 482Hindu Marriage Act, 1955 — Section 13B

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High Courts10 Dec 2012Dismissed

Balkar Singh and Another Vs Baru Ram and Others

Punjab And Haryana At Chandigarh · AIR 2013 P&H 62

Civil Procedure Code, 1908 (CPC) — Section 91

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High Courts10 Dec 2012Dismissed

Sushila and Others Vs Sh. Pankaj Mahajan and Another

Punjab And Haryana At Chandigarh · (2013) 169 PLR 715

Motor Vehicles Act, 1988 — Section 140, 147, 163A, 166, 167Workmens Compensation Act, 1923 — Section 3, 3(b)(i)(ii)

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High Courts10 Dec 2012Allowed

The New India Assurance Company Limited Vs Sohan Lal and Others

Punjab And Haryana At Chandigarh · (2013) 169 PLR 706

Motor Vehicles Act, 1988 — Section 147, 147(1)(b)(i), 2(14), 2(28), 2(44)

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High Courts10 Dec 2012Dismissed

Punjab National Bank Vs Shri Chajju Ram and Another

Punjab And Haryana At Chandigarh · (2013) 169 PLR 491

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 16(c)

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High Courts10 Dec 2012Dismissed

Tarsem Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 585

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 401Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts10 Dec 2012

Patras Masih Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0060

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High Courts10 Dec 2012Dismissed

Narinder Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 2 SCT 336

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