High Courts06 Dec 2012Allowed
Ashwani Kumar Vs Punjab Sate Warehouse Corp. and Another
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 8 of 155
High Courts06 Dec 2012
Inderaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0047
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 102, 41, 439Penal Code, 1860 (IPC) — Section 120B, 148, 149, 224, 302
High Courts06 Dec 2012
Gurpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 438, 438(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 58Penal Code, 1860 (IPC) — Section 120B, 120B, 193, 195, 196
High Courts06 Dec 2012
Raj Kumar and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 447, 506, 511
High Courts06 Dec 2012
Manoj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts06 Dec 2012
Sandeep Dudeja and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts06 Dec 2012
Pawan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 307, 326, 379
High Courts05 Dec 2012Dismissed
Mehar Singh Vs Smt. Shanti and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 88 : (2013) 2 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)(b), Order 43 Rule 1, 104, 144Penal Code, 1860 (IPC) — Section 34, 376, 452
High Courts05 Dec 2012Allowed
State of Haryana and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 90
High Courts05 Dec 2012
Maninder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0121
High Courts05 Dec 2012Dismissed
Manjit Kaur etc. Vs Madan Gopal and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 479
Contract Act, 1872 — Section 182, 196Evidence Act, 1872 — Section 65, 66Specific Relief Act, 1963 — Section 16(c)
High Courts04 Dec 2012Allowed
Babli Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 143
Constitution of India, 1950 — Article 309
High Courts04 Dec 2012Allowed
Jagmohan Singh Vs Pardeep Aggarwal
Punjab And Haryana At Chandigarh · (2013) 3 BC 295 : (2013) 2 RCR(Civil) 164
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Dec 2012Allowed
Jaswinder Singh and Others Vs Jasbir Kaur and Another Komal Preet Kaur and Others Vs Darshan Singh and Others Kuldeep Kaur and Others Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 15 : (2013) 1 RCR(Civil) 727
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7, 7(iv)(b), 7(iv)(c)
High Courts04 Dec 2012Dismissed
Reliance General Insurance Co. Ltd. Vs Smt. Anita Devi and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0148
High Courts04 Dec 2012
Bajaj Allianz General Insurance Company Ltd. Vs Smt. Mango Bai and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 476
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts04 Dec 2012Dismissed
Hanuman and Others Vs Rajesh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 478
Transfer of Property Act, 1882 — Section 53A
High Courts04 Dec 2012Partly Allowed
Chatter Singh @ Nanha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0042
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 395
High Courts03 Dec 2012Dismissed
UCO Bank Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 137 FLR 685
Industrial Disputes Act, 1947 — Section 17B, 25F, 25R
High Courts03 Dec 2012Dismissed
State of Punjab Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 40
Motor Vehicles Act, 1988 — Section 100, 104, 89