High Courts03 Dec 2012Allowed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Criminal) 359
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 308, 323, 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 9 of 155
High Courts03 Dec 2012Allowed
Kiran Singh Vs Punjab State Warehousing Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 451
Constitution of India, 1950 — Article 226
High Courts03 Dec 2012Dismissed
Rampat and Another Vs The Commissioner, Rohtak Division and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0030
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts03 Dec 2012Allowed
L.N.K. Murthy Vs The General Manager, Punjab State Industrial Development Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 445
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 74(2)
High Courts01 Dec 2012Dismissed
Smt. Gurcharan Kaur and others Vs Sukhwant Singh and others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 42
Transfer of Property Act, 1882 — Section 53A
High Courts30 Nov 2012Dismissed
H.S. Khosa Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1257
Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 16(4A)
High Courts30 Nov 2012Allowed
Rikki @ Rajwinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324
High Courts30 Nov 2012Allowed
Sanjay Sarin Vs State (Union Territory, Chandigarh)
Punjab And Haryana At Chandigarh · (2013) CriLJ 408
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 82(1), 82(4), 82(4)Penal Code, 1860 (IPC) — Section 120B, 120B, 174A, 174A, 279
High Courts30 Nov 2012Dismissed
Dr. Nilanjan Roy Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 263 : (2013) 169 PLR 533
Constitution of India, 1950 — Article 311National Institute of Pharmaceutical Education and Research Act, 1998 — Section 16, 25, 27, 3(j), 36(1)
High Courts30 Nov 2012
K.Z. Khan Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 121
High Courts30 Nov 2012Allowed
M/s. Shiva Transport Company Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 345
Income Tax Act, 1961 — Section 16(1)(b)Partnership Act, 1932 — Section 42(c), 58, 59, 60, 61Presidency Small Cause Courts Act, 1882 — Section 19
High Courts30 Nov 2012Allowed
Tarsem Singh Vs The Punjab Scheduled Castes Land Development and Finance Corporation
Punjab And Haryana At Chandigarh · (2013) 2 SCT 342
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts30 Nov 2012
B.D. Devshali Vs Darshan Kumar Gupta
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0081
High Courts30 Nov 2012Allowed
Bhateri Vs Satish and Others
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0080
High Courts30 Nov 2012
Kartar Singh Contractor Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0079
Arbitration and Conciliation Act, 1996 — Section 11
High Courts30 Nov 2012
Dr. Parikshit Bansal and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 3 LLN 373 : (2013) 1 SCT 468
High Courts30 Nov 2012Dismissed
Anil Sandhir Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 60
Constitution of India, 1950 — Article 311, 311(2)Penal Code, 1860 (IPC) — Section 120B, 170, 419, 420, 465
High Courts29 Nov 2012
All Punjab Gramin Bank Employees Union Vs Punjab Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 119 : (2013) 3 SCT 101
Constitution of India, 1950 — Article 14
High Courts29 Nov 2012
Savita Arora Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 116 : (2013) 3 SCT 106
Punjab Affiliated Colleges (security Of Service Of Employees) Act, 1974 — Section 11, 9(b)
High Courts29 Nov 2012
Jagat Singh (Deceased) through his Legal Representative Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 350
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47Workmens Compensation Act, 1923 — Section 4(i)(d), 4A, 4A(1)