COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2012

3,100 judgments · page 11 of 155

High Courts23 Nov 2012Allowed

Prakash and others Vs State of Haryana and another Jai Singh @ Jai Ram Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120, 320, 406, 420

High Courts23 Nov 2012Allowed

Himachal Road Transport Corporation Vs Harmohinder Singh and Others

Punjab And Haryana At Chandigarh · (2013) 169 PLR 520

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166

High Courts23 Nov 2012Dismissed

Vijay Kumari Vs Mohan Singh Parmar

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0078

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)

High Courts23 Nov 2012

Anil Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 406, 498a, 506

High Courts23 Nov 2012

Hardeep Singh and Others Vs Manjit Kaur

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 893 : (2013) 1 RCR(Rent) 554

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)

High Courts23 Nov 2012Allowed

Shalimar Estates Pvt. Ltd. Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0053

High Courts23 Nov 2012Dismissed

Sukhpreet Singh @ Loi Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 380, 411, 457

High Courts22 Nov 2012Allowed

Joginder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 1 RCR(Criminal) 512

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27, 30Penal Code, 1860 (IPC) — Section 307, 398

High Courts22 Nov 2012Allowed

Mahavir @ Kalia Vs State of Haryana

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0149

Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts22 Nov 2012Allowed

Bhagat Singh Vs Satender Kumar

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0147

High Courts22 Nov 2012Allowed

Balbir Singh Vs Manjit Kaur and Another

Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 740

High Courts22 Nov 2012

Daya Ram and Company Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 60 VST 241

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 16Haryana Value Added Tax Act, 2003 — Section 36, 38

High Courts22 Nov 2012

Vijender Kumar Anjan Vs Appellate Authority and Another

Punjab And Haryana At Chandigarh · (2013) 19 GSTR 176 : (2013) 169 PLR 381

Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 129ALimitation Act, 1963 — Section 5

High Courts22 Nov 2012Dismissed

Manjit Kaur Vs Satpal Joshi and others

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0082

High Courts22 Nov 2012Dismissed

Sita Ram and Another Vs Bhim Sain

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0075

High Courts22 Nov 2012Dismissed

Kumari Neelam Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0073

Constitution of India, 1950 — Article 226, 227

High Courts22 Nov 2012Dismissed

Meena H. Madhani Vs M/s Dixon Knitwears

Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(1), 482

High Courts22 Nov 2012

M/s. United Industries, Ludhiana Vs Vijaya Bank and Others

Punjab And Haryana At Chandigarh · (2013) 169 PLR 449

Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 17

High Courts22 Nov 2012Dismissed

Amrik Kaur and Another Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · (2013) 169 PLR 498

High Courts22 Nov 2012

Court on its Own Motion Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2013) 169 PLR 512

Constitution of India, 1950 — Article 12Legal Services Authorities Act, 1987 — Section 19, 20, 21