High Courts29 Nov 2012
Sardool Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 10 of 155
High Courts29 Nov 2012Allowed
R.K. Jain Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0042
High Courts29 Nov 2012Allowed
Inder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) CriLJ 527
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 319(1), 401Penal Code, 1860 (IPC) — Section 498A
High Courts29 Nov 2012Dismissed
Arvinder Goyal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 328
Constitution of India, 1950 — Article 12
High Courts29 Nov 2012
Raj Pal Singh and Others Vs Bharat Electronics Ltd., Panchkula and Others
Punjab And Haryana At Chandigarh · (2013) 137 FLR 115
Payment of Wages Act, 1936 — Section 20(3)
High Courts27 Nov 2012Dismissed
Krishan Lal Gera Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 528
High Courts27 Nov 2012
Sandesh Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 113
Punjab Affiliated Colleges (security Of Service Of Employees) Act, 1974 — Section 2(a), 2(e), 4
High Courts27 Nov 2012Dismissed
Balbir and Others Vs Parmod Singh and Others
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0137
Limitation Act, 1963 — Section 5
High Courts27 Nov 2012Allowed
Mohinder Singh Gill Vs Jagdeep Singh and Others
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 569
High Courts27 Nov 2012Dismissed
Krishan Lal Vs Punjab and Haryana, High Court and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 398
Constitution of India, 1950 — Article 226, 227, 32
High Courts27 Nov 2012Dismissed
Gurinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 1 DMC 60
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 401Penal Code, 1860 (IPC) — Section 406, 498AProbation of Offenders Act, 1958 — Section 4, 6
High Courts26 Nov 2012
Natha Singh Vs GMADA and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 262 : (2013) 1 RCR(Civil) 857
Punjab Regional and Town Planning and Development Act, 1995 — Section 45(8)
High Courts26 Nov 2012Allowed
Anu Rani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) LabIC 503
Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2006 — Rule 8
High Courts26 Nov 2012
Manpreet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 852
High Courts26 Nov 2012Dismissed
Mangal Singh Vs The Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 2 LLJ 232 : (2013) LLR 85
High Courts26 Nov 2012
M/s. Motorola Solutions India Pvt. Limited Vs Commissioner of Income Tax, Faridabad and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 383 : (2013) 212 TAXMAN 35
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 144C, 144C(5), 156, 220
High Courts26 Nov 2012Allowed
Yogesh Vs Kallu and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 522
Constitution of India, 1950 — Article 227
High Courts23 Nov 2012
Sukhminder Singh @ Sukhwinder Singh Vs Pavneet Kaur Alias Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2013) 169 PLR 519
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24, 9
High Courts23 Nov 2012Allowed
Jagroop Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 320, 341, 506
High Courts23 Nov 2012
Vinod Kumar Vs UT Chandigarh
Punjab And Haryana At Chandigarh · (2012) 11 P&H CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420